High Courts01 Jul 2019Allowed

Dashrathsinh Punjsinh Parmar Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0118

Code Of Civil Procedure, 1908 — Section 451Gujarat Mineral (Prevention Of Illegal Mining, Storage And Transportation) Rules, 2017 — Rule 12(5), 12(7), 12(2)(b)(ii), 22Constitution Of India, 1950 — Article 14, 19, 226
High Courts28 Jun 2019Allowed

Arjanbhai @ Aju Sela Jograna Vs State Of Gujarat

Gujarat High Court · (2019) 06 GUJ CK 0062

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3 (1) (r), 3 (1) (s), 3 (1) (w) (ii), 3(2)(va), 14AIndian Penal Code, 1860 — Section 147, 148, 149, 323, 332, 354, 379, 504, 506(2)Arms Act, 1959 — Section 25(1), 25(1)(b)(a), 27
High Courts27 Jun 2019Disposed Of

Rohitbhai Dhirubhai Lasaniya Vaghari Vs State Of Gujarat

Gujarat High Court · (2019) 06 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5, 5(m), 6, 7, 8, 9, 10