COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 240 of 1,768

High Courts12 Jul 2021Dismissed

State Of Gujarat Vs Shilpa Jayesh Parikh

Gujarat High Court · (2021) 07 GUJ CK 0029

Constitution Of India, 1950 — Article 14, 16, 21, 226, 309Bombay Civil Services Rules, 1959 — Rule 41ADental Subject Recruitment Rules, 1974 — Rule 2, 3, 4, 4(b), 16

High Courts12 Jul 2021Dismissed

Kamliben Limbabhai Vansiya Vs State Of Gujarat & 5 Other(S)

Gujarat High Court · (2021) 07 GUJ CK 0025

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 114, 363, 366

High Courts08 Jul 2021Allowed

Vijaysinh Aniruddhsinh Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0023

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 98(2), 116B

High Courts08 Jul 2021Allowed

Ramjibhai Metrabhai Rathva Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0022

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 98(2), 116B

High Courts08 Jul 2021Allowed

Kalubhai Alabhai Chavda Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0021

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306, 498ADowry Prohibition Act, 1961 — Section 4

High Courts05 Jul 2021Disposed Of

Rana Anvarbhai Vajesinh & 25 Other(S) Vs State Of Gujarat & 4 Other(S)

Gujarat High Court · (2021) 07 GUJ CK 0020

Constitution Of India, 1950 — Article 226

High Courts05 Jul 2021Dismissed

Raju Bhupendra Desai Vs Income Tax Officer Ward 1(3)(4)

Gujarat High Court · (2021) 07 GUJ CK 0019

Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 142(1), 143(3), 147, 153A, 153C

High Courts05 Jul 2021Allowed

Jenal Jagdishbhai Jogivala Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2021) 07 GUJ CK 0018

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99

High Courts05 Jul 2021Allowed

Teli Laluji Hiralal Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0017

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99

High Courts05 Jul 2021Allowed

Kalal Babulal Bheraji Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0016

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99

High Courts05 Jul 2021Allowed

Narendrakumar Ganpatbhai Chauhan (Chatham) Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0015

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99

High Courts05 Jul 2021Allowed

Ajit Kumar Anilbhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0014

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99

High Courts05 Jul 2021Allowed

Parmar Shanabhai Madhavbhai Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0013

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99

High Courts05 Jul 2021Allowed

Karuji Fatiyaji Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0012

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99

High Courts05 Jul 2021Allowed

Brahmanand Aatmaram OZA Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0011

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99

High Courts05 Jul 2021Allowed

Sukhabhai Virabhai Damor Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0010

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99

High Courts02 Jul 2021Allowed

Kantilal Narshibhai Bhimani Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0009

Prevention Of Corruption Act, 1988 — Section 7, 13(2)

High Courts02 Jul 2021Allowed

Devraj Virambhai Desai @ Manojbhai Desai Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0008

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 394, 406, 420

High Courts02 Jul 2021Allowed

Mukeshkumar Bishambharlal Shah Proprietor Of M/S Nipun Enterprise Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0007

Negotiable Instruments Act, 1881 — Section 138

High Courts02 Jul 2021Allowed

Khodiyar Trading Through Proprietor Bhagvatsinh Ranjitbhai Sindhav Alias Rajput Vs State Of Gujarat

Gujarat High Court · (2021) 07 GUJ CK 0005

Constitution Of India, 1950 — Article 226Mines And Mineral (Regulation And Development) Act, 1957 — Rule 17