High Courts04 Aug 2021Disposed Of
Nilesh Bhikhabhai Sharma Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0027
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 238 of 1,768
High Courts04 Aug 2021Allowed
Pinky Shivaji Patel Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0019
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts04 Aug 2021Allowed
Ranchhodbhai Manjibhai Pagi Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0018
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2)
High Courts03 Aug 2021
Nemaji @ Rajuji @ Raju Galbaji Thakor Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0001
High Courts02 Aug 2021Allowed
Jigneshbhai Arvindbhai Prajapati Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0010
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Gujarat Land Revenue Code, 1879 — Section 135(D)
High Courts02 Aug 2021Allowed
Shankarbhai Jaganbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0009
Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Aug 2021Allowed
Kevalsinh Ajitsinh Zala (Deleted) Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0008
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 341, 395, 427Gujarat Police Act, 1951 — Section 135
High Courts02 Aug 2021Allowed
Bhavesh Manubhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0007
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 116B
High Courts02 Aug 2021Allowed
Garange Sapnaben Sukenbhai Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0006
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 66(1)(b), 81, 116B
High Courts02 Aug 2021Allowed
Rameshbhai Mansukhbhai Damor Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0005
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 98(2), 116B
High Courts02 Aug 2021Allowed
Dharmendrasinh @ Munnabhai @ Abal Jayendrasinh Parmar (Darbar) Through Ravirajsinh Lalubha Parmar Vs District Magistrate & 2 Other(S)
Gujarat High Court · (2021) 08 GUJ CK 0004
Constitution Of India, 1950 — Article 21, 226Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2), 116BGujarat Prevention Of Anti-Social Activities Act, 1985 — Section 2(b), 3(1)
High Courts02 Aug 2021Allowed
Patan District Panchayat Vs S.V. Dave & 1 Other(S)
Gujarat High Court · (2021) 08 GUJ CK 0003
Constitution Of India, 1950 — Article 226
High Courts02 Aug 2021Dismissed
Ambalal Ukabhai Bhil Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0002
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120(B), 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 36, 154(3), 156(3), 200, 482
High Courts30 Jul 2021Disposed Of
Rashmikant Pravinlal Vyas Vs Anju Sharma, IAS
Gujarat High Court · (2021) 07 GUJ CK 0050
High Courts29 Jul 2021Allowed
Bholabhai S/O. Khemubhai Nansing Bandvadiya Vs Jail Superintendent
Gujarat High Court · (2021) 07 GUJ CK 0052
High Courts29 Jul 2021
State Of Gujarat Vs Mohmedakbar Hajimahmed Sultan Dhausi
Gujarat High Court · (2021) 07 GUJ CK 0051
High Courts29 Jul 2021Allowed
Rahul Kalubhai Ratdiya Bharwad Through Multani Fejal Gulabbhai Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0049
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)
High Courts29 Jul 2021Allowed
Stuti Rakesh Painter Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0048
High Courts28 Jul 2021Dismissed
Nikunj S/O Lalitkumar Ganatra Thro His Father And Natural Guardian Lalitkumar Amrutlal Ganatra Vs State Of Gujarat, Education Department & 1 Other(S)
Gujarat High Court · (2021) 07 GUJ CK 0044
Constitution Of India, 1950 — Article 14, 226
High Courts27 Jul 2021Allowed
Ranmalbhai Bhojabhai Modhvadia Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 438Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 4(1), 4(2), 4(3), 5(c)