High Courts24 Aug 2021Allowed
MO Imran S/O MO Idrish Hafeeji Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98(2), 116(2)
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Gujarat High Court judgments
35,350 judgments · page 236 of 1,768
High Courts24 Aug 2021Allowed
Satish Ratilal Patel Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0051
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116(B)
High Courts24 Aug 2021Allowed
Gajendra @ Gajiyo @ Gajju Don Popatsinh Rathod Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0049
Code Of Criminal Procedure, 1973 — Section 397, 401, 439(2)Gujarat Prohibition Act, 1949 — Section 65(e), 67A, 81, 98(2)
High Courts23 Aug 2021
Nirmalaben Ganeshbhai Parshuram Patil Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0057
Indian Penal Code, 1860 — Section 114, 376, 506(2)
High Courts23 Aug 2021Allowed
Thakore Dilipbhai Parbatbhai Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0050
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 354A(1)(1), 354B, 354(D)(1)(1)Protection Of Children From Sexual Offences Act, 2012 — Section 12, 17
High Courts23 Aug 2021Allowed
Karansinh Chetansinh Vaghela Through Wife Vaghela Bhumikaba Karansinh Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0048
Constitution Of India, 1950 — Article 21, 226Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 66(1)(b), 81, 98(2), 116BGujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(1)
High Courts23 Aug 2021Dismissed
Peter Jagdish Nazareth Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0047
Constitution Of India, 1950 — Article 14, 19, 19(1)(f), 21, 141, 226Bombay Prohibition Act, 1949 — Section 12, 12(b), 12(c), 12(d), 13, 23, 241B
High Courts23 Aug 2021Allowed
Kantibhai Bhurabhai Bariya Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0046
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts23 Aug 2021Allowed
Purshottamsinh Bachusinh Parihar Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0045
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99
High Courts19 Aug 2021
Nobel Cera Coat Vs Oil And Natural Gas Corporation Ltd & 1 Other(S)
Gujarat High Court · (2021) 08 GUJ CK 0038
High Courts19 Aug 2021Disposed Of
Rizwan Ahmed Usmani Vs Government Of India & 8 Other(S)
Gujarat High Court · (2021) 08 GUJ CK 0034
Constitution Of India, 1950 — Article 21
High Courts18 Aug 2021Allowed
Ankurkumar @ Kukdo Namdevbhai Mavjibhai Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 302, 392Arms Act, 1959 — Section 25(1)(b)(a)
High Courts18 Aug 2021Allowed
Ankit Sanjaybhai Dubey Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0037
Gujarat Police Act, 1951 — Section 56, 56(b), 57
High Courts18 Aug 2021Allowed
Sagarbhai Sadashiv Bhamare Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0036
Gujarat Police Act, 1951 — Section 56, 56(b), 57
High Courts17 Aug 2021Allowed
Deepsinh @ Dilipbhai Bakubhai Baria Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0043
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81
High Courts17 Aug 2021Allowed
Dabhi Anilsinh Dilipsinh Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2)
High Courts17 Aug 2021Allowed
Sikandar (Sindar Jaha) Ariafkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306
High Courts17 Aug 2021Allowed
Arvindbhai Kanjibhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 116B
High Courts17 Aug 2021Allowed
Aryan @ Sanjaykumar Haribhai Vigora @ Maheshwari Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 81, 116(B)
High Courts17 Aug 2021Dismissed
Dhirubhai Ravjibhai Baraiya Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0035
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 279, 304(A), 337, 338Motor Vehicles Act, 1988 — Section 177, 184