High Courts09 Sept 2021Partly Allowed
Kesharkhan Aelamkhan Jatmalek Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0033
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 234 of 1,768
High Courts08 Sept 2021Allowed
State Of Gujarat Vs Zala Mahavirsinh @ Anubha Chhanubha
Gujarat High Court · (2021) 09 GUJ CK 0023
Indian Penal Code, 1860 — Section 114, 201, 302, 501Gujarat Police Act, 1951 — Section 135
High Courts08 Sept 2021
Ramabhai Bhikhabhai Vaja Vs Jail Superintendent
Gujarat High Court · (2021) 09 GUJ CK 0021
Indian Penal Code, 1860 — Section 302
High Courts08 Sept 2021 Dismissed
State Of Gujarat Vs Kalpeshbhai Bharatbhai Vasava
Gujarat High Court · (2021) 09 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 378Indian Penal Code, 1860 — Section 114, 307, 323, 504
High Courts07 Sept 2021Allowed
Dilipbhai Jivrajbhai Korat Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 306, 406, 387
High Courts07 Sept 2021Allowed
Vinodbhai @ Annubhai Mohanbhai Togadiya Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 306, 506(2)
High Courts07 Sept 2021Allowed
Thakore Vikramji Dashrathji Manaji Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 375, 376, 37692)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 8
High Courts07 Sept 2021Allowed
Sajid Majid Babiyer Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Central Provinces And Berar Animal Preservation Act, 1949 — Section 5, 6, 8, 10Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(f), 11(1)(g), 11(1)(h)
High Courts07 Sept 2021
Sanjaykumar Manubhai Soni S/O Manubhai Soni Vs Adjudicating Authority(The Prohibition Of Benami Property Transactions Act 1988, Mumbai Unit Ah
Gujarat High Court · (2021) 09 GUJ CK 0014
Prohibition Of Benami Property Transactions Act, 1988 — Section 24(3), 24(4), 24(5), 26(7)Smugglers And Foreign Exchange Manipulators (Forfeiture Of Property) Act, 1976 — Section 5(1)
High Courts06 Sept 2021Allowed
Valabhai Kanjibhai Judal Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(a), 20(B)iiC
High Courts06 Sept 2021Allowed
Ajitkukmar Chandrapal Sinh Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B) 406, 420, 465, 467, 468, 471
High Courts06 Sept 2021Allowed
Prakashbhai @ Bhangar Devubhai Nagani Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376, 376(2)(j), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 17
High Courts06 Sept 2021Allowed
Mohammad Hussain Usmanbhai Musabhai Ghanchi (Vora) Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0010
Code Of Criminal Procedure, 1973 — Section 439Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 4(3), 5(a), 5(c), 5(d), 5(e)
High Courts06 Sept 2021Allowed
Lalit Champalal Nahar Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420
High Courts03 Sept 2021Allowed
Jilubha Pratapsinh Chavda Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0006
Gujarat Prevention Of Anti-Social Activities Act, 1985 — Section 2(c)
High Courts03 Sept 2021Allowed
Ajay Radhemohan Shukla Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0005
Gujarat Prevention Of Anti-Social Activities Act, 1985 — Section 2(c)
High Courts03 Sept 2021Allowed
Nasirkhan Mahebubkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0004
Gujarat Prevention Of Anti-Social Activities Act, 1985 — Section 2(b)
High Courts02 Sept 2021 Dismissed
Ghanshyambhai @ Ghano Prabhubhai Dhalvaniya Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0008
Constitution Of India, 1950 — Article 226Prisons Act, 1894 — Section 46(1), 48A
High Courts02 Sept 2021Allowed
Bharatbhai Labhubhai Lodaria (Koli) Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0007
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 116B
High Courts01 Sept 2021 Dismissed
Sureshbhai Chimanlal Joshi Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0003
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154(3), 156(3), 200, 482