High Courts15 Sept 2021Allowed
Parulben Rameshbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 144, 406, 376, 376(1)
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 233 of 1,768
High Courts15 Sept 2021 Dismissed
Bharatbhai Nathubhai Baria Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2021) 09 GUJ CK 0044
Constitution Of India, 1950 — Article 14, 16, 226Directorate Primary Education And District Primary Education Committee Or Municipal Primary Education Committees Rules, 2016 — Rule 4(b)(1), 4(b)(i)Bombay Primary Education Rules, 1949 — Rule 70(2)
High Courts14 Sept 2021 Dismissed
State Of Gujarat Vs Dashrathsinh Bharatsinh Rathod & Ors
Gujarat High Court · (2021) 09 GUJ CK 0043
Indian Penal Code, 1860 — Section 114, 302, 304, 304II, 323, 324, 337, 504Gujarat Police Act, 1951 — Section 135Code Of Criminal Procedure, 1973 — Section 378(1)
High Courts14 Sept 2021Allowed
Kantibhai Shankerbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 438Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 4(3), 5(B), 5(C), 5(E)
High Courts14 Sept 2021Allowed
Sureshbhai Valabhai Bhambhi (Parmar) Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 376, 376(1), 450, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts14 Sept 2021Allowed
Kishorbhai Dhirubhai Ghodadara Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(b), 406, 409, 420, 467, 468, 471
High Courts14 Sept 2021Allowed
Jaysukhbhai Kanubhai Chavda Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(b), 406, 409, 420, 467, 468, 471
High Courts14 Sept 2021Allowed
Mehulbhai Mangadbhai Thakor Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 18
High Courts14 Sept 2021Allowed
Pandit Namdev Mahajan Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 465, 467, 468, 471
High Courts13 Sept 2021Allowed
Dilipbhai Dahyabhai Vastarpara Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376(2), 503
High Courts13 Sept 2021Partly Allowed
Jagdish Mathuradas Mehta Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0031
Indian Penal Code, 1860 — Section 397, 401, 406, 420Code Of Criminal Procedure, 1973 — Section 173, 173(8)
High Courts13 Sept 2021 Dismissed
Saiyazmohammad Gulabmohammad Bagwan Vs Director Of Municipalities
Gujarat High Court · (2021) 09 GUJ CK 0030
Constitution Of India, 1950 — Article 14, 226
High Courts13 Sept 2021
Khatana Bharatbhai Govindbhai Vs Rajiv Kumar Gupta
Gujarat High Court · (2021) 09 GUJ CK 0029
High Courts13 Sept 2021Disposed Of
Dineshkumar Maneklal Shah Vs Competent Authority, National Highway Authority Of India And Special Land Acquisition Officer
Gujarat High Court · (2021) 09 GUJ CK 0028
High Courts13 Sept 2021Allowed
Manishaben Nileshbhai Machhi Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0027
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Sept 2021Allowed
Prakashbhai Dahyabhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0026
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Sept 2021Allowed
Sudhisht Narayan Upendra Jha Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 323, 498ADowry Prohibition Act, 1961 — Section 3, 7
High Courts09 Sept 2021Disposed Of
United India Insurance Co.Ltd Vs Meenaben Wd/O Ashokkumar Ratilal Jariwala
Gujarat High Court · (2021) 09 GUJ CK 0036
High Courts09 Sept 2021
Shreeji Liquid Storage Terminals Private Limited Vs Deendayal Port Trust
Gujarat High Court · (2021) 09 GUJ CK 0035
High Courts09 Sept 2021Allowed
Minadevi Radhelal Nasing @ Amin Rajput Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 294(b), 302, 306, 506(1)