High Courts24 Sept 2021Allowed
Kirtesh Manharbhai Padhiyar Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 341, 35A(A)
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Gujarat High Court judgments
35,350 judgments · page 231 of 1,768
High Courts24 Sept 2021Allowed
Jatinkumar Dashrathbhai Patel Through Dashrathbhai Somabhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0084
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)
High Courts24 Sept 2021Allowed
Sudhirbhai Ashokbhai Pandya Vs Collector And District Magistrate Bhavnagar District
Gujarat High Court · (2021) 09 GUJ CK 0083
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)
High Courts23 Sept 2021Allowed
Dhaval Jitendrabhai Kasundra Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 366, 376(2)(n), 406, 420, 506(2)Indian Penal Code, 1860 — Section 366, 376
High Courts23 Sept 2021Allowed
Ramesh Ramnaresh Yadav Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0072
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 325, 326 384, 427, 504, 506(2)
High Courts23 Sept 2021Partly Allowed
Dhiraj Dipakbhai Kanojiya Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0071
Indian Penal Code, 1860 — Section 302, 504
High Courts23 Sept 2021Allowed
Akbarkhan Hamidkhan Pathan Through Sipai (Pathan) Raufkhan Akabarkhan Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0070
Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(f), 3(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)
High Courts23 Sept 2021
Vanitaben Bachubhai Nandola B.Ed College Vs National Council For Teachers Education, Western Region
Gujarat High Court · (2021) 09 GUJ CK 0069
High Courts22 Sept 2021Disposed Of
Ibrahimbhai Valibhai Umarjibhai Since Deceased Through Legal Heir Rukaiya Ibrahim Dhaniyariwala Vs Competent Authority Nhai
Gujarat High Court · (2021) 09 GUJ CK 0068
Constitution Of India, 1950 — Article 226National Highways Act, 1956 — Section 3G(1)Companies Act, 2013 — Section 26(1), 26(2), 30(1), 30(3)
High Courts22 Sept 2021Disposed Of
Kiran Udyog Private Limited Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0067
Negotiable Instruments Act, 1881 — Section 138, 139, 143, 147Code Of Criminal Procedure, 1973 — Section 143, 258, 264, 357(3), 431Indian Penal Code, 1860 — Section 64
High Courts22 Sept 2021Allowed
Vaghela Jaydipsinh Hetubha Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0066
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts22 Sept 2021Allowed
Akbar Kadarmiya Sunni Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0065
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts22 Sept 2021Allowed
Rajeshbhai Arvindbhai Suvagiya Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0064
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts22 Sept 2021Allowed
Karanbhai Rajubhai Vasava Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0063
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts21 Sept 2021
Shiv Shipping Services Vs M. V. Shiv Shakti IMO (9678173)
Gujarat High Court · (2021) 09 GUJ CK 0082
High Courts21 Sept 2021Disposed Of
Rameshbhai Mohanbhai Meghani & 1 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2021) 09 GUJ CK 0081
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14AIndian Penal Code, 1860 — Sectio 114, 323, 498ADowry Prohibition Act, 1961 — Section 3, 3(2)(ii), 5, 7
High Courts21 Sept 2021Allowed
Mohammad Hussain S/O Late Rasul Sundsara Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0080
Code Of Criminal Procedure, 1973 — Section 70, 438Indian Penal Code, 1860 — Section 147, 148, 149, 326, 332, 333, 337, 427Prevention Of Damage To Public Property Act, 1984 — Section 3, 7
High Courts21 Sept 2021Allowed
Gopalbhai Khimabhai Kaliya Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0079
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 354, 395, 427, 447, 448Gujarat Police Act, 1951 — Section 135
High Courts21 Sept 2021Allowed
Jayantibhai Lakhabhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 368, 372, 376
High Courts21 Sept 2021Disposed Of
Sardar Vallabhbhai National Institute Of Technology Surat Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0077