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Gujarat High Court judgments

35,350 judgments · page 229 of 1,768

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High Courts05 Oct 2021Allowed

Hardikkumar Arvindbhai Bhandari Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0020

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts05 Oct 2021Allowed

Ronak Pradipbhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0019

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts05 Oct 2021Allowed

Kusumben Rajubahi Chaudhari Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0018

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts04 Oct 2021Allowed

Devipujak Vinod Jagdishbhai Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 307, 323, 326Gujarat Police Act, 1951 — Section 135
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High Courts04 Oct 2021Allowed

Govindbhai @ Jadeja Amthuji Thakor Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0014

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 394, 506(2)
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High Courts04 Oct 2021Allowed

Aakash @ Dhruvin Suresh Patel Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0013

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2)
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High Courts04 Oct 2021Allowed

Prakashbhai @ Allo Dineshbhai Solanki Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0012

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts04 Oct 2021Allowed

Sukhdevbhai Kikabhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0011

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts04 Oct 2021Allowed

Shivrambhai Chhaganbhai Mankar Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0010

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts04 Oct 2021Allowed

Pravinbhai Khagarabhai Rabari Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0009

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts04 Oct 2021Allowed

Jigneshbhai Tansinghbhai Rathva Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0008

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts04 Oct 2021Allowed

Nitinbhai Anandram Baroliya Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0007

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts01 Oct 2021Allowed

Ashwinbhai @ Raj Ranchhodbhai Poyala Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0031

Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8
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High Courts01 Oct 2021Allowed

Defence Estate Officer (Deesa Air Field) Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0017

Limitation Act, 1963 — Section 5
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High Courts01 Oct 2021Allowed

Vasim Alias Shahil S/O Nizamuddin Gori Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0016

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 302, 394, 397Gujarat Police Act, 1951 — Section 135
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High Courts01 Oct 2021Allowed

Lasu @ Lakhman Mehtalbhai Mohaniya Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0006

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 396, 397Arms Act, 1959 — Section 25(1)(ba), 27(1)
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High Courts01 Oct 2021Allowed

Sadhnaben Jayeshgiri Goswami Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0005

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120(B), 201, 406, 409, 420, 477(1)
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High Courts01 Oct 2021Allowed

Mehul @ Lalo Kantibhai @ Bhikhabhai Varubhai Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0004

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 294(b), 323, 326, 506(2)Gujarat Police Act, 1951 — Section 135(1)
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High Courts01 Oct 2021Allowed

Nisar @ Bapudi Sadikmiya Kadari Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0003

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 504, 506(2)
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High Courts01 Oct 2021Allowed

Ranmal @Ramlo Devabhai Goraniya Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0002

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 380, 413, 454
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