High Courts01 Oct 2021Allowed
Narendra Babubhai Tamboli Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0001
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376
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Gujarat High Court judgments
35,350 judgments · page 230 of 1,768
High Courts30 Sept 2021 Dismissed
Manojbhai Gordhanbhai Mori Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0101
Code Of Criminal Procedure, 1973 — Section 202
High Courts29 Sept 2021Allowed
Jinal @ Janvi D/O Anandsinh Samantsinh Padhiyar Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0104
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 170, 384, 388, 389, 506(1)Information Technology Act, 2000 — Section 66(C), 66(D)
High Courts29 Sept 2021Allowed
Yuvrajbhai Dadubhai Khachar Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0103
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307, 323, 325, 504Gujarat Police Act, 1951 — Section 135
High Courts29 Sept 2021Allowed
Ajaybhai Dineshbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0102
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(J)(2)(l), 6
High Courts29 Sept 2021Allowed
Luljibhai Ratubhai Rathva Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0100
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts29 Sept 2021Allowed
Chandubhai Babubhai Rathod Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0099
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts28 Sept 2021Allowed
Kinnar Hasmukhbhai Shah Vs Shankarbhai Dharmaji Damor
Gujarat High Court · (2021) 09 GUJ CK 0098
Limitation Act, 1963 — Section 5
High Courts28 Sept 2021Allowed
United India Insurance Company Ltd Vs Dhulabhai Amrabhai Damor
Gujarat High Court · (2021) 09 GUJ CK 0097
Limitation Act, 1963 — Section 5
High Courts28 Sept 2021Allowed
Babubhai Matai Josheph Vs Sukhasing Tulasising Labana
Gujarat High Court · (2021) 09 GUJ CK 0096
Limitation Act, 1963 — Section 5
High Courts28 Sept 2021Allowed
United India Insurance Co Ltd Vs Thakor Virsangji Sonaji & 1 Other(S)
Gujarat High Court · (2021) 09 GUJ CK 0095
Limitation Act, 1963 — Section 5
High Courts28 Sept 2021Allowed
Santoshidevi W/O Radheshyam Chaturbhai Asopa Vs Narendra Parmeshwar Thakur
Gujarat High Court · (2021) 09 GUJ CK 0094
Limitation Act, 1963 — Section 5
High Courts27 Sept 2021Allowed
Kanjibhai Thuthiyabhai Bhil Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0093
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 394
High Courts27 Sept 2021Disposed Of
Shah Vijaykumar Kantilal Vs Competent Authority And Special Land Acquisition Officer & 2 Other(S)
Gujarat High Court · (2021) 09 GUJ CK 0092
National Highways Act, 1956 — Section 3G(5)
High Courts27 Sept 2021Allowed
Hussain Travels Through Ansari Hussain Abdul Naeem Ansari Thro Poa Punit Narendra Patel Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0091
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts27 Sept 2021Allowed
Daxeshbhai Bhanabhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0090
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts27 Sept 2021Allowed
Devilal Jaguram Gurjar Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0089
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Sept 2021Allowed
Vijaysinh Khumansinh Jaria Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 341, 354(A)Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 11, 12
High Courts24 Sept 2021Allowed
Lalsingh @Ranjit Ravji Padhiyar Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 341, 354(A)
High Courts24 Sept 2021Allowed
Kundan Pratapsinh Padhiyar Vs State Of Gujarat
Gujarat High Court · (2021) 09 GUJ CK 0086
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 341, 354(A)