High Courts11 Oct 2021Allowed
Vimal Haribhai Ganatra Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 409, 420
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Gujarat High Court judgments
35,350 judgments · page 228 of 1,768
High Courts11 Oct 2021Allowed
Swarupsinh Sawaisinh Sodha Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 188, 294(b), 323, 395, 506(2)
High Courts11 Oct 2021Allowed
Mukeshbhai Vinubhai Baldhiya Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(J)(N), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 18
High Courts11 Oct 2021Allowed
Gobarbhai Nanjibhai Sakhat Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 325, 326Gujarat Police Act, 1951 — Section 135
High Courts11 Oct 2021Allowed
Jigneshbhai S/O Ranchhodbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B)341, 365, 387, 394, 395, 504, 506(2)
High Courts11 Oct 2021Allowed
Kumbhabhai Devabhai Rabari Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0036
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 392
High Courts11 Oct 2021Disposed Of
Gohil Jagdishbhai Ranchodbhai Vs Competent Authority, National Highway Authority Of India And Special Land Acquisition Officer
Gujarat High Court · (2021) 10 GUJ CK 0035
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 26(1), 3G(1)
High Courts11 Oct 2021Allowed
Rajubhai Kanabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0034
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts11 Oct 2021Allowed
Jayntibhai Chimanbhai Bariya Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0033
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts08 Oct 2021Disposed Of
State Of Gujarat Vs Kanchanbhai Bhanabhai Tadvi
Gujarat High Court · (2021) 10 GUJ CK 0032
Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1)(d)Code Of Criminal Procedure, 1973 — Section 394
High Courts08 Oct 2021Disposed Of
Lalitaben Chhaganbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0030
Constitution Of India, 1950 — Article 226
High Courts08 Oct 2021
Manyata Avinash Dolani Vs State Of Gujarat & 5 Other(S)
Gujarat High Court · (2021) 10 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 498A
High Courts07 Oct 2021Allowed
Sunil @ Pahelwan S/O Laxman Mohan Patil Through Dipak Rameshbhai Pati Vs Jail Superintendent
Gujarat High Court · (2021) 10 GUJ CK 0028
Indian Penal Code, 1860 — Section 302
High Courts06 Oct 2021Allowed
Shaileshbhai Rajubhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0027
High Courts06 Oct 2021Allowed
Uttam Gandubhai Vakatar Thro Shraddha Gandubhai Vakatar Vs Jail Superintendent
Gujarat High Court · (2021) 10 GUJ CK 0026
Indian Penal Code, 1860 — Section 302
High Courts05 Oct 2021Allowed
Naresh Rameshwar Kendulkar Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0025
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Oct 2021Allowed
Hiteshkumar Valjibhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0024
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Oct 2021Allowed
Anilkumar Narottambhai Gamit Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0023
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Oct 2021Allowed
Vikeshbhai Vinubhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0022
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Oct 2021Allowed
Babubhai Shivabhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 10 GUJ CK 0021
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)