COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 226 of 1,768

High Courts11 Nov 2021Allowed

Amarsinh Shankarbhai Malivad Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0013

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420, 465, 467, 468, 471Gujarat Value Added Tax Act, 2007 — Section 85(1)(J)

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High Courts11 Nov 2021Partly Allowed

Tariksha Abdulsha Shahmadar Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0012

Indian Penal Code, 1860 — Section 302

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High Courts11 Nov 2021Partly Allowed

Harihar Sarju Mahanto Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0011

Indian Penal Code, 1860 — Section 302, 363, 376

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High Courts11 Nov 2021Partly Allowed

Dishant Jagdishbhai Malaviya Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2021) 11 GUJ CK 0010

Indian Penal Code, 1860 — Section 120B, 274, 275, 380, 420Essential Commodities Act, 1955 — Section 7(1)(a)(ii)Disaster Management Act, 2005 — Section 53

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High Courts10 Nov 2021Allowed

Ronilbhai Ramsingbhai Khant Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 170, 384, 468

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High Courts09 Nov 2021Allowed

Mukesh Dilip Mali Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0009

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 99

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High Courts09 Nov 2021Allowed

Ramanbhai Gulabbhai Dho. Patel Ramanbhai Gulabbhai Dho. Patel Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0008

Code Of Criminal Procedure, 1973 — Section 439Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 3, 4(1), 5(c)

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High Courts09 Nov 2021Allowed

Ramanbhai Gulabbhai Dho. Patel Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0007

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 3, 4(1), 5(c)

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High Courts09 Nov 2021Partly Allowed

Irfan @ Rajabhaiya Mustak Ali Shaikh Through Shaikh Shakilabanu Mustakahemad Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0006

Indian Penal Code, 1860 — Section 120(b), 147, 148, 149, 302Gujarat Police Act, 1951 — Section 1351

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High Courts08 Nov 2021Allowed

Manoj @ Tikli Maganlal Chanjiram Lalwani Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0005

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High Courts08 Nov 2021Allowed

Anil Gandubhai Rathod Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0004

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High Courts08 Nov 2021Partly Allowed

Dishant Jagdishbhai Malaviya Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2021) 11 GUJ CK 0003

Disaster Management Act, 2005 — Section 53Indian Penal Code, 1860 — Section 114, 120(B), 274, 275, 276, 308, 420Essential Commodities Act, 1955 — Section 3, 7, 11

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High Courts02 Nov 2021