High Courts22 Nov 2021Allowed
Ajitkumar Chandrapal Sinh Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471
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Gujarat High Court judgments
35,350 judgments · page 225 of 1,768
High Courts22 Nov 2021Allowed
Krishna Gopal Rajgadiya Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
High Courts22 Nov 2021Allowed
Uttamram Rajaram Shinde Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107, 114, 306, 498A
High Courts22 Nov 2021Allowed
Ghanshyambhai Amarshibhai Lakhani Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2)
High Courts22 Nov 2021Allowed
Yogesh Navinchandra Ravani Vs Rajiben Jenaji
Gujarat High Court · (2021) 11 GUJ CK 0030
Constitution Of India, 1950 — Article 14, 19, 226Gujarat Land Revenue Rules, 1972 — Rule 106, 107(1), 107(2), 107(3), 107(4), 107(5), 108Gujarat Land Revenue Code, 1879 — Section 65, 204, 205, 206
High Courts18 Nov 2021Disposed Of
Arzoo Ramanlal Tapiawala Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0029
Gujarat State Judicial Service Rules, 2005 — Rule 5(1), 5(1)(ii)
High Courts17 Nov 2021
Rajesh Manibhai Patel & 1 Other(S) Vs Gmers Medical College Himmatnagar Through Dean And Additional Dean As I/C Dean & 2 Other(S)
Gujarat High Court · (2021) 11 GUJ CK 0028
High Courts16 Nov 2021Allowed
Mahezbin Mohammad Arif Kureshi Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0027
Constitution Of India, 1950 — Article 226
High Courts15 Nov 2021 Dismissed
Mayurkumar Narsingbhai Damor Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 405, 439Indian Penal Code, 1860 — Section 120B, 406, 420Information Technology Act, 2000 — Section 66(d)
High Courts15 Nov 2021Allowed
Ramu @ Kalu @ Tushar Anilgiri Goswami Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307Arms Act, 1959 — Section 25(1b)(a), 27(1)(2), 29
High Courts15 Nov 2021Allowed
Mahesh @ Mahendrabhai Tapubhai Vagh Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 354, 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 8, 17
High Courts15 Nov 2021Allowed
Kamleshbhai Abhesingbhai Pujara Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2N)(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8
High Courts15 Nov 2021Allowed
Pradhanji Balvantji Thakor Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 17
High Courts15 Nov 2021Allowed
Kamleshji Sardarji Vanzara Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 8, 12
High Courts15 Nov 2021Allowed
Mansuri Hasanbhai Umarbhai Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 307, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts15 Nov 2021 Dismissed
Gajraben Karansinh Solanki Vs Additional Development Commissioner
Gujarat High Court · (2021) 11 GUJ CK 0019
Constitution Of India, 1950 — Article 226Gujarat Panchayats Act, 1993 — Section 55, 57, 57(1)
High Courts15 Nov 2021Allowed
Dhirabhai Ghughabhai Keraliya Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0018
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts15 Nov 2021Allowed
Vestabhai Versingbhai Rathva Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0017
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts12 Nov 2021
Dwarkesh Prakashbhai Vora Through Vora Shobhnaben Girishbhai Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0016
Indian Penal Code, 1860 — Section 143, 144, 149, 302, 452
High Courts11 Nov 2021Allowed
Irshadbhai Ahemad Husain Ahem (Original Name - Irshadbhai Ahemad Husain Ahemad) Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 379, 408, 413