COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 223 of 1,768

High Courts17 Dec 2021Allowed

Chirag @ Bakali Rajeshbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2021) 12 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 324, 326, 427, 450, 504Gujarat Police Act, 1951 — Section 135

Read judgment

High Courts16 Dec 2021Disposed Of

Shailesh Kumar Singh S/O Late Mr. Bhagwat Roy Vs Executive Director And Appellate Authority

Gujarat High Court · (2021) 12 GUJ CK 0035

Limitation Act, 1963 — Section 5

Read judgment

High Courts13 Dec 2021Allowed

Saifuddin Ahmedali Makati Vs Hamzabhai Abdullabhai Makati

Gujarat High Court · (2021) 12 GUJ CK 0032

Code Of Civil Procedure, 1908 — Order 21 Rule 1

Read judgment

High Courts10 Dec 2021 Dismissed

Ashumal @ Asharam S/O Thaumal Sindhi (Harpalani) Vs State Of Gujarat

Gujarat High Court · (2021) 12 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 389, 439Indian Penal Code, 1860 — Section 114, 120(B), 302, 307, 324, 342, 346, 354, 357, 376, 376(2)(f), 377, 506(2)Gujarat Police Act, 1951 — Section 135(1)

Read judgment

High Courts07 Dec 2021

Thakore Arjunji Dhanaji Vs Thakore Natuji Somaj

Gujarat High Court · (2021) 12 GUJ CK 0029

Read judgment

High Courts07 Dec 2021Disposed Of

Kalaji Nathaji Thakor Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2021) 12 GUJ CK 0028

Constitution Of India, 1950 — Article 226Gujarat Town Planning And Urban Development Act, 1976 — Section 70(1)

Read judgment

High Courts07 Dec 2021 Dismissed

Natubhai Amthabhai Patel & 5 Other(S) Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2021) 12 GUJ CK 0026

Constitution Of India, 1950 — Article 226Bombay Rents, Hotel And Lodging House Rates Control Act, 1947 — Section 10DGujarat Provincial Municipal Corporations Act, 1949 — Section 231, 446

Read judgment

High Courts07 Dec 2021Disposed Of

Rajeshkumar Babulal Rathod (Dhobi) Vs State Of Gujarat & 4 Other(S)

Gujarat High Court · (2021) 12 GUJ CK 0025

Constitution Of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 185(2)

Read judgment

High Courts07 Dec 2021Disposed Of

Thakur Mohansing Satyanarayansing Vs Surat Municipal Corporation

Gujarat High Court · (2021) 12 GUJ CK 0024

Read judgment

High Courts06 Dec 2021 Dismissed

Mahendrabhai Jivanbhai Sarvaiya Vs State Of Gujarat

Gujarat High Court · (2021) 12 GUJ CK 0031

Constitution Of India, 1950 — Article 226Gujarat Provincial Municipal Corporation Act, 1949 — Section 210, 213Transfer Of Property Act, 1882 — Section 44

Read judgment

High Courts06 Dec 2021Disposed Of

Jay Tenament And Row House Owner Association Vs Assistant Muncipal Commissioner (West Zone)

Gujarat High Court · (2021) 12 GUJ CK 0030

Constitution Of India, 1950 — Article 226Gujarat Regularization Of Unauthorized Development Act, 2011 — Section 12

Read judgment

High Courts06 Dec 2021

Amratbhai Bhuva Vs Resident Collector

Gujarat High Court · (2021) 12 GUJ CK 0027

Constitution Of India, 1950 — Article 226

Read judgment

High Courts06 Dec 2021Disposed Of

Shree Somnath Mahadev Mandir Ane Te Angeni Milkat Desra Vs State Of Gujarat

Gujarat High Court · (2021) 12 GUJ CK 0023

Gujarat Town Planning And Urban Development Act, 1976 — Section 33, 68

Read judgment

High Courts03 Dec 2021 Dismissed

Ambuja Cements Ltd - Through Authorized Signatory Vs Gohil Ni Khan Gram Panchayat & 4 Other(S)

Gujarat High Court · (2021) 12 GUJ CK 0007

Constitution Of India, 1950 — Article 226Bombay Land Revenue Code, 1879 — Section 65Gujarat Panchayats Act, 1993 — Section 105

Read judgment

High Courts02 Dec 2021

ING BANK NV Vs M V ECO (IMO - 9626900) ( EX Name Copenship Eco )

Gujarat High Court · (2021) 12 GUJ CK 0022

Read judgment

High Courts02 Dec 2021Disposed Of

Kotak Mahindra Bank Ltd Vs Official Liquidator Of Gujarat B.D. Luggage Ltd.(In Liquidation)

Gujarat High Court · (2021) 12 GUJ CK 0021

Read judgment

High Courts02 Dec 2021Allowed

Sujitkumar Bhimsinh Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 12 GUJ CK 0018

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 14(A)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 302, 323Gujarat Police Act, 1951 — Section 135

Read judgment

High Courts02 Dec 2021Disposed Of

Nishitaben Krunal Soni Vs State Of Gujarat

Gujarat High Court · (2021) 12 GUJ CK 0017

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A, 18Indian Penal Code, 1860 — Section 294(b), 323, 506(2)Gujarat Police Act, 1951 — Section 135(1)

Read judgment

High Courts02 Dec 2021

Chaturbhai Bhagvanijibhai Bhadja Vs State Of Gujarat

Gujarat High Court · (2021) 12 GUJ CK 0016

Indian Penal Code, 1860 — Section 376(1), 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2), 14A

Read judgment

High Courts02 Dec 2021Allowed

Kalpeshbhai S/O Vasudevbhai Barot Vs State Of Gujarat

Gujarat High Court · (2021) 12 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 29, 37

Read judgment