High Courts04 Jan 2022Disposed Of
Patel Shankarbhai Kevalbhai Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 01 GUJ CK 0048
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 222 of 1,768
High Courts04 Jan 2022Allowed
Darshan Dineshbhai Patoliya Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0045
Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 307, 323, 324, 326, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)�, 3(1)(S), 3(1) (ZA)C, 3(2)(V), 3(2)(VA), 14ACode Of Criminal Procedure, 1973 — Section 439
High Courts04 Jan 2022 Dismissed
State Of Gujarat Vs Kartik Miteshkumar Pandya
Gujarat High Court · (2022) 01 GUJ CK 0040
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 303, 307, 323Gujarat Police Act, 1951 — Section 135
High Courts04 Jan 2022Disposed Of
Sarmanbhai Meramanbhai Chhelana Vs Horticulture Officer
Gujarat High Court · (2022) 01 GUJ CK 0010
Constitution Of India, 1950 — Article 226
High Courts03 Jan 2022 Dismissed
State Of Gujarat Vs Sanjay Mohanbhai Vaghela
Gujarat High Court · (2022) 01 GUJ CK 0038
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 504Code Of Criminal Procedure, 1973 — Section 209, 313, 378, 378(1)(3), 379
High Courts03 Jan 2022Disposed Of
Special Laq Officer, Deputy Collector & 1 Other(S) Vs Rambhai Lalabhai (Dec'dthro'heirs & Lrs) & 1 Other(S)
Gujarat High Court · (2022) 01 GUJ CK 0037
Land Acquisition Act, 1894 — Section 4, 6,, 11, 18, 23(1A), 23(2), 34, 54Code Of Civil Procedure, 1908 — Section 96
High Courts03 Jan 2022Allowed
Jyotishbhai Govindprasad Thakore Vs Bank Of India
Gujarat High Court · (2022) 01 GUJ CK 0035
Payment Of Gratuity Act, 1972 — Section 4(6), 7
High Courts03 Jan 2022Allowed
Darshan Enterprise Through Partner Ashvinbhai Karshanbhai Zalavadiya Vs Additional/ Joint/ Deputy/ Assistant Commissioner Of Income Tax/Income Tax Officer
Gujarat High Court · (2022) 01 GUJ CK 0033
Constitution Of India, 1950 — Article 2266
High Courts03 Jan 2022Allowed
Bhavnagar Area Development Authority Vs Presiding Officer & 1 Other(S)
Gujarat High Court · (2022) 01 GUJ CK 0032
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(eee), 25B, 25B(2), 25C, 25F
High Courts03 Jan 2022 Dismissed
Saberabibi Mohammadbhai Malek Vs District Development Officer
Gujarat High Court · (2022) 01 GUJ CK 0005
High Courts03 Jan 2022
Suo Motu Vs Samna Bhrashtachar Ka News Paper & 1 Other(S)
Gujarat High Court · (2022) 01 GUJ CK 0001
Constitution Of India, 1950 — Article 348
High Courts24 Dec 2021Disposed Of
Priyankaben Vipulbhai Solanki Vs Commissioner Of Municipalities
Gujarat High Court · (2021) 12 GUJ CK 0046
Gujarat Municipalities Act, 1963 — Section 37
High Courts24 Dec 2021 Dismissed
Patel Haribhai Bhutabhai - Since Deceased Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0045
Constitution Of India, 1950 — Article 226Gujarat Town Planning Act, 1976 — Section 67(a), 70, 70(2), 71
High Courts24 Dec 2021 Dismissed
Premal S/O Kiranbhai Goragandhi Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 70, 438Indian Penal Code, 1860 — Section 120(B), 420
High Courts20 Dec 2021Disposed Of
Jinnat Fatma Vajirbhai Ami W/O Nishat Alimadbhai Polra Vs Nishat Alimadbhai Polra
Gujarat High Court · (2021) 12 GUJ CK 0047
Constitution Of India, 1950 — Article 14, 15, 21Code Of Civil Procedure, 1908 — Order 21 Rule 32(1), Order 21 Rule 32(3)Family Courts Act, 1984 — Section 3(1)(a), 4, 7, 14, 19, 281, 282
High Courts20 Dec 2021Disposed Of
Sarjanbhai Shankarbhai Desai Vs Rameshbhai Gyanchandbhai Jain & 3 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0042
Constitution Of India, 1950 — Article 226
High Courts20 Dec 2021Disposed Of
Minaben Abdulbhai Rana Vs Vadodara Mahanagar Seva Sadan & 3 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0041
Gujarat Provincial Municipal Corporations Act, 1949 — Section 260(1)
High Courts20 Dec 2021Allowed
Bhaveshbhai Vinodbhai Ajmeri Vs Vadodara Municipal Corporation & 1 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0040
Constitution Of India, 1950 — Article 226Gujarat Provincial Municipal Corporations Act, 1949 — Section 376
High Courts17 Dec 2021Allowed
Iqbal Ahmed @ Munno Abdul Karim Khatri Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 468, 471
High Courts17 Dec 2021Allowed
Yasarbhai Ahemadbhai Ghanchi Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 506(2)Gujarat Freedom Of Religion (Amendment) Act, 2021 — Section 4