High Courts13 Jan 2022 Dismissed
Deepika W/O Abhishek Singh Tanwar Vs Wing Commander Abhishek Singh Tanwar
Gujarat High Court · (2022) 01 GUJ CK 0025
Code Of Civil Procedure, 1908 — Section 24
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 220 of 1,768
High Courts13 Jan 2022 Dismissed
Mukeshbhai Jayantilal Jayswal Vs Alarakhbhai Yusufbhai Juneja
Gujarat High Court · (2022) 01 GUJ CK 0024
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 115
High Courts13 Jan 2022Allowed
Navnitbhai Govindbhai Panchal Vs Ajay Balairam Kori Since Decd. Through His Father Balram Ramlotavan Kori
Gujarat High Court · (2022) 01 GUJ CK 0023
Employee�s Compensation Act, 1923 — Section 2(d), 2(d)(ii)
High Courts13 Jan 2022 Dismissed
Chandrakant Shankarrav Kulkarni Vs Patel Babubhai Narayanbhai
Gujarat High Court · (2022) 01 GUJ CK 0022
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 115
High Courts12 Jan 2022Allowed
Kantibhai Naranbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 195, 340, 340(2)Indian Penal Code, 1860 — Section 146, 177, 181, 182, 193, 196, 199, 200
High Courts12 Jan 2022Allowed
Abhaykumar Melabhai Rabari Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 465, 467, 468, 471
High Courts12 Jan 2022Allowed
Kapilbhai Parshotambhai Kothiya Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 465, 467, 468, 471
High Courts12 Jan 2022 Dismissed
Shaileshbhai Himmatbhai Pandya Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0016
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(1), 156(3), 173(8), 190)
High Courts12 Jan 2022 Dismissed
Ghanshyambhai Bhikhabhai Khokhani S/O Bhikhabhai Khokhani Vs Country Club Hospitalities And Holidays Ltd
Gujarat High Court · (2022) 01 GUJ CK 0015
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(1), 156(3), 173(8), 190)
High Courts12 Jan 2022 Dismissed
Dilipbhai @ Dipakbhai Rudabhai Kamaliya Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0014
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(1), 156(3), 173(8), 190)
High Courts11 Jan 2022 Dismissed
State Of Gujarat Vs Kishanbhai Hakabhai Vaghodiya
Gujarat High Court · (2022) 01 GUJ CK 0030
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8, 12Code Of Criminal Procedure, 1973 — Section 164, 313, 378, 378(1)(3), 379
High Courts11 Jan 2022 Dismissed
State Of Gujarat Vs Samalbhai Chandubhai Vasava
Gujarat High Court · (2022) 01 GUJ CK 0029
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 114, 324, 326, 504, 506(2)Bombay Police Act, 1951 — Section 135
High Courts11 Jan 2022 Dismissed
State Of Gujarat Vs Gandabhai Motibhai Rathod
Gujarat High Court · (2022) 01 GUJ CK 0027
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 114, 325, 326, 504Code Of Criminal Procedure, 1973 — Section 313, 378, 378(1)(3), 379, 384
High Courts11 Jan 2022 Dismissed
Arvindkumar Ganeshmal Dugar Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0021
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 23(1), 23(3), 24, 45, 64, 64(1), 76
High Courts11 Jan 2022Allowed
Prakash Sheshmalji Jain & 2 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 01 GUJ CK 0020
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 114, 419, 420, 427
High Courts10 Jan 2022Allowed
Bipinbhai Jalamsinh Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(a), 29, 37
High Courts10 Jan 2022Allowed
Simiben @ Manishaben @ Manjuben W/O Bhaveshbhai @ Bhaylabhai Nayak Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0068
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 341, 504Gujarat Police Act, 1951 — Section 135(1)
High Courts10 Jan 2022Allowed
Mohit Sureshbhai Tadvi Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 29, 37
High Courts10 Jan 2022Allowed
Vipulbhai Natvarbhai Prajapati Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120(B), 406, 409, 420Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts10 Jan 2022 Dismissed
State Of Gujarat Vs Manilal Ramjibhai Ninama
Gujarat High Court · (2022) 01 GUJ CK 0062
Indian Penal Code, 1860 — Section 302, 307, 504, 507Code Of Criminal Procedure, 1973 — Section 209, 378, 378(1)(3), 379