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Gujarat High Court judgments

35,350 judgments · page 218 of 1,768

High Courts25 Jan 2022 Dismissed

State Of Gujarat Vs Nareshbhai Kalsingbhai Baria

Gujarat High Court · (2022) 01 GUJ CK 0098

Indian Penal Code, 1860 — Section 363, 366, 376(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 164, 313, 378, 378(1)(3), 379
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High Courts24 Jan 2022Allowed

Pandor Mahendrasinh Bharatsinh Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0091

Constitution Of India, 1950 — Article 226, 311(2), 311(2)(a)Bombay Police (Discipline And Appeal) Rules, 1956 — Rule 3Gujarat Civil Services (Discipline And Appeal) Rules, 1971 — Rule 14, 19
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High Courts21 Jan 2022Allowed

Ashvinbhai Babubhai Vaghani Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0088

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 409, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
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High Courts21 Jan 2022 Dismissed

S.K. Tadvi Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 01 GUJ CK 0085

Constitution Of India, 1950 — Article 226, 227, 311Gujarat Civil Services (Discipline & Appeal) Rules, 1971 — Rule 6(4)Gujarat Civil Services (Pension) Rules, 2002 — Rule 10(4)(b), 10(4)(5), 56(j), 161, 161(1)
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