COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 219 of 1,768

High Courts20 Jan 2022 Dismissed

Asifbhai Husenbhai Serasiya Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0072

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 114, 406, 408, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(1), 156(3), 173(8), 190

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High Courts19 Jan 2022Allowed

Maheshbhai Vashrambhai Desai Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0081

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 420, 465, 467, 468, 471, 506(2)

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High Courts19 Jan 2022Allowed

Umeshkumar Vinodbhai Suthar Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0080

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(f)Indian Penal Code, 1860 — Section 406, 420, 465, 467, 468, 471

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High Courts19 Jan 2022Allowed

Dhaneshbhai Anupbhai Sharma Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0079

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 498(A)

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High Courts19 Jan 2022Allowed

Vijaybhai Raijaibhai Padhiyar Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0078

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 15(B), 29

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High Courts19 Jan 2022Allowed

Dineshbhai Dahyabhai Bharwad Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0077

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2), 116(B)Indian Penal Code, 1860 — Section 120(B), 468, 471

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High Courts19 Jan 2022 Dismissed

Sujal Jayantibhai Mayatra Vs NA

Gujarat High Court · (2022) 01 GUJ CK 0076

Constitution Of India, 1950 — Article 14, 142, 226, 227Code Of Civil Procedure, 1908 — Section 115Hindu Marriage Act, 1955 — Section 13(B)(2)

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High Courts18 Jan 2022Disposed Of

Jyotsnaben Natvarlal Prajapati Vs Vidhyaben Babulal Prajapati

Gujarat High Court · (2022) 01 GUJ CK 0071

Arbitration And Conciliation Act, 1996 — Section 23(4), 29ACommercial Courts Act, 2015 — Section 12ANegotiable Instruments Act, 1881 — Section 138(b), 138(c)

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High Courts18 Jan 2022Allowed

Rashmikant Purshottambhai Patel, Thro' Power Of Attorney & 2 Other(S) Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 01 GUJ CK 0070

Code Of Civil Procedure, 1908 — Order 43 Rule 7Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 415, 417, 418, 419, 420, 464, 467, 468, 471

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High Courts18 Jan 2022Allowed

Hitesh Rameshbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(B), 363, 376(A)(B)Protection Of Children From Sexual Offences Act, 2012 — Section 3(C), 4, 7, 8, 9(M), 11(vi), 12

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High Courts18 Jan 2022Allowed

Vishal Navneetlal Tapovan Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0065

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 204, 406, 420, 465, 467, 468, 469, 471, 506(2)

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High Courts18 Jan 2022 Dismissed

Jagdeepbhai Chandulal Patel Vs Reshma Ruchin Patel D/O Shankarlal Hathiram Sanjhira

Gujarat High Court · (2022) 01 GUJ CK 0061

Constitution Of India, 1950 — Article 14, 15, 21, 142, 226, 227Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 2(a), 2(b), 2(d), 2(g), 2(h), 3, 4, 5, 7, 8, 10, 23(2), 27Code Of Civil Procedure, 1908 — Section 115

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High Courts17 Jan 2022Allowed

Pathan Mahmadiliyas Mahmadishak Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0060

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 323, 324, 325, 326, 427Gujarat Police Act, 1951 — Section 135(1)

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High Courts17 Jan 2022Allowed

Shaikh Namirabanu Firojbhai Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0059

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 429Animal Preservation Act, 2011 — Section 5(1A), 6, 6(B), 8(2), 8(4)

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High Courts17 Jan 2022Allowed

Pinalben D/O Govindbhai Rohit W/O Rajnikant Jethabhai Rohit Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0058

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420, 447, 504, 506(2)Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 3, 4(1), 4(3), 5(c)

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High Courts17 Jan 2022Allowed