High Courts07 Feb 2022Allowed
Paritoshbhai Ambalal Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 409, 420
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 216 of 1,831
High Courts07 Feb 2022Allowed
Ashish Ashokbhai Tandel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 147, 148, 149, 302Gujarat Police Act, 1951 — Section 135
High Courts07 Feb 2022Allowed
Dineshbhai Dhudabhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0023
Constitution Of India, 1950 — Article 14, 226
High Courts07 Feb 2022Allowed
Devendrasinh Dhagalsinh Rajput Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0022
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts04 Feb 2022Allowed
Anil Babanprasad Chaturvedi Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 328, 376, 506
High Courts04 Feb 2022Allowed
Mahipatbhai Dilubhai Vala Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307, 341, 392, 394, 397, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts04 Feb 2022Allowed
Augustinbhai Jigarbhai Palat Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0014
Constitution Of India, 1950 — Article 226Evidence Act, 1872 — Section 45Indian Veterinary Council Act, 1984 — Section 30
High Courts04 Feb 2022 Dismissed
Executive Engineer Vs Jagdish Gamit
Gujarat High Court · (2022) 02 GUJ CK 0013
Industrial Disputes, Act, 1947 — Section 2(OO)(bb), 17B, 25F
High Courts04 Feb 2022Allowed
Paschim Gujarat Vij Company Ltd Vs Shantuben Sanjaybhai Mer
Gujarat High Court · (2022) 02 GUJ CK 0012
Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts03 Feb 2022Allowed
Sumeet Mongia S/O Manjitsingh Mongia Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 420Information Technology Act, 2000 — Section 66(D)
High Courts03 Feb 2022Disposed Of
Mafatbhai Dalsangbhai Chaudhary Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 02 GUJ CK 0018
Limitation Act, 1963 — Section 5
High Courts03 Feb 2022Disposed Of
Rameshbhai Shankarbhai Chaudhary Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 02 GUJ CK 0017
Limitation Act, 1963 — Section 5
High Courts03 Feb 2022Disposed Of
Raval Rameshbhai Khemabhai Vs Executive Engineer
Gujarat High Court · (2022) 02 GUJ CK 0016
Limitation Act, 1963 — Section 5
High Courts03 Feb 2022Disposed Of
Mohammad Iqbalbhai Abdulkarim Vs Chhaganbhai Shambhubhai Radadiya
Gujarat High Court · (2022) 02 GUJ CK 0015
High Courts03 Feb 2022Disposed Of
Shantadevi Bansilal Darji Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0011
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 114, 294(b), 306, 323, 498ADowry Prohibition Act, 1961 — Section 3, 7
High Courts02 Feb 2022Disposed Of
Sandipkumar Manubhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0036
Constitution Of India, 1950 — Article 226
High Courts02 Feb 2022Allowed/Disposed Of
Patel Ramajibhai Tribhovan Died Through Legal Heirs Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 02 GUJ CK 0010
Limitation Act, 1963 — Section 5
High Courts02 Feb 2022Allowed/Disposed Of
Patel Shivram Punjiram Died Through Legal Heirs Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 02 GUJ CK 0009
Limitation Act, 1963 — Section 5
High Courts02 Feb 2022Allowed/Disposed Of
Patel Manilal Chelabhai Died Through Legal Heirs Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 02 GUJ CK 0008
Limitation Act, 1963 — Section 5
High Courts02 Feb 2022 Dismissed
Odhabhai S/O. Dahyabhai Makwana Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0007
Bombay Police Act, 1951 — Section 135Code Of Criminal Procedure, 1973 — Section 209, 313, 372, 378, 379Indian Penal Code, 1860 — Section 114, 302, 323, 447, 504