COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 214 of 1,831

High Courts16 Feb 2022Allowed

Krishnadutt Sureshchandra Dubey Dvivedi Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0064

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(C), 29

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High Courts16 Feb 2022Allowed

Dilip Babulal Shah Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0063

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 409, 420, 465, 467, 468

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High Courts16 Feb 2022Allowed

Sher Mohammed Vali Mohammad Jokhiya Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0062

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 144, 147, 148, 323, 325, 326, 448, 506(1)Gujarat Police Act, 1951 — Section 135

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High Courts16 Feb 2022Allowed

Mansukhbhai Mangabhai Kathad Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0061

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 409

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High Courts16 Feb 2022 Dismissed

Acharya Vishnuprasad Kandas Vs Patel Tribhovanbhai Madhavlal

Gujarat High Court · (2022) 02 GUJ CK 0060

Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)

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High Courts16 Feb 2022 Dismissed

Parulben Natwarlal Patel Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0059

Constitution Of India, 1950 — Article 14, 16

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High Courts15 Feb 2022Allowed

Rajeshbhai Jesingbhai Dayara Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0075

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(g),3(p),3(r),3(s)(z)(c), 3(i)(x), 3(1)(r), 3(1)(s), 3(1) (w12), 3(2)(5A), 3(5)(A), 14, 18Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 354(A)(1), 354D, 504, 506(2)

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High Courts15 Feb 2022Allowed

Rambhai Arjanbhai Odedara (Maher) Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0058

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420

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High Courts15 Feb 2022Allowed

Vipul Pravinbhai Bagthariya Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0057

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 143, 336, 427, 436, 447Gujarat Police Act, 1951 — Section 135

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High Courts15 Feb 2022Allowed

Ajaybhai Manubhai Vaghela Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0056

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 201, 302

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High Courts15 Feb 2022Allowed

Nandlal Namdev Otwani Vs Vijay Jayprakash Ahuja

Gujarat High Court · (2022) 02 GUJ CK 0055

Limitation Act, 1963 — Section 5

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High Courts15 Feb 2022Allowed

Sumanben Shiva Alias Shivprakashsinh Rajput W/O Vs Dilipbhai Appaji Baagal

Gujarat High Court · (2022) 02 GUJ CK 0054

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High Courts15 Feb 2022Allowed

Jamnaben Wd/O Mohanbhai Shakrabhai Brahmania (Since Decd. Through Legal Heirs As Below) Vs Babubhai Bhavanbhai Parmar

Gujarat High Court · (2022) 02 GUJ CK 0053

Constitution Of India, 1950 — Article 227Indian Succession Act, 1925 — Section 372Evidence Act, 1872 — Section 81, 90

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High Courts14 Feb 2022Allowed

Ronak Prakashbhai Gohel Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0052

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 312, 323, 354(a), 376, 376(2)(H), 377, 406, 506(2)

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High Courts14 Feb 2022Allowed

Akshaykumar Vinodkumar Patel Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0051

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 409, 420

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High Courts14 Feb 2022Allowed

Varshaben Virendrabhai Soni Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0050

Code Of Criminal Procedure, 1973 — Section 83, 84, 438Indian Penal Code, 1860 — Section 120B, 144, 406, 409, 420

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High Courts14 Feb 2022Allowed

Manishkumar Maganbhai Shrimali Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0049

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 408, 420

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High Courts14 Feb 2022Allowed

Gajera Jitendra Devshibhai Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0048

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420, 452

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High Courts11 Feb 2022Allowed

Gujarat Rajya Hotel Federation & 9 Other(S) Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 02 GUJ CK 0077

Gujarat Minimum Wages Rules, 1961 — Rule 20, 20(1)Minimum Wages (Central) Rules, 1950 — Rule 20Minimum Wages Act, 1948 — Section 3, 4, 5, 5(1)(a), 5(1)(b), 11, 30, 30(1), 30(2)(c)

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High Courts11 Feb 2022Allowed

Dineshbhai Fuljibhai Charpot Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0047

Code Of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Section 114, 302, 323Gujarat Police Act, 1951-Section 135

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