High Courts11 Feb 2022Partly Allowed
Ratabhai @ Popatbhai Bababhai Rabari Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 326
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 215 of 1,831
High Courts11 Feb 2022Allowed
Suhana Vali Ismail Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 409, 411Essential Commodities Act, 1955 — Section 3, 7
High Courts11 Feb 2022Disposed Of
Thakor Ranchhodji Shankarji Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 02 GUJ CK 0033
Limitation Act, 1963 — Section 5
High Courts10 Feb 2022Disposed Of
C.M. Smith And Sons. Ltd Through Deinesh Mohanlal Panchal Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0046
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 204, 439, 482Negotiable Instruments Act, 1881 — Section 138, 138(b)
High Courts10 Feb 2022Allowed
Saiyed Shakil Vajir Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 379, 411
High Courts10 Feb 2022Allowed
Meghnaben Bipinkumar Sharma Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 384, 506(1)Gujarat Money Lenders Act, 2011 — Section 40, 42
High Courts10 Feb 2022Allowed
Shaikh Mohammed Hanif Usmanbhai Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0043
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 409, 420
High Courts10 Feb 2022Allowed
Vaghari Rohitbhai Jenabhai Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0041
Negotiable Instruments Act, 1881 — Section 138Negotiable Instruments (Amendment And Miscellaneous Provisions) Act, 2002 — Section 147
High Courts10 Feb 2022Allowed
Bharatbhai Ganpatlal Suthar Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0040
Negotiable Instruments Act, 1881 — Section 138Negotiable Instruments (Amendment And Miscellaneous Provisions) Act, 2002 — Section 147
High Courts10 Feb 2022Allowed
Gujarat Rajya Hotel Federation & 9 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 02 GUJ CK 0038
Gujarat Minimum Wages Rules, 1961 — Rule 20, 20(1)Minimum Wages Act, 1948 — Section 3, 4, 5, 5(1), 5(1)(a), 5(1)(b), 11, 30, 30(1), 30(2)(c)General Clauses Act, 1897 — Section 21, 23
High Courts09 Feb 2022Allowed
Heirs And Legal Representatives Of Shivlal Kalidas Patel & 2 Other(S) Vs State Of Gujarat Thro Special Secretatry & 6 Other(S)
Gujarat High Court · (2022) 02 GUJ CK 0039
Constitution Of India, 1950 — Article 226, 227Gujarat Tenancy And Agricultural Lands Act, 1948 — Section 8, 32, 32M
High Courts09 Feb 2022 Dismissed
Bhagubhai Fakirbhai Chaudhary & 1 Other(S) Vs Ganjabhai Kesuriyabhai Chaudhary & 3 Other(S)
Gujarat High Court · (2022) 02 GUJ CK 0037
Constitution Of India, 1950 — Article 226, 227Gujarat Land Revenue Rules, 1972 — Rule 108(6)(A), 135LCode Of Civil Procedure, 1908 — Order 7 Rule 11(d)
High Courts09 Feb 2022 Dismissed
State Of Gujarat Vs Bakulaben W/O Sanjaybhai Bhupatlal Kothari
Gujarat High Court · (2022) 02 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 378(1)(3)Indian Penal Code, 1860 — Section 420, 465, 468, 471Passport Act, 1967 — Section 12(1)(b), 15
High Courts08 Feb 2022 Dismissed
Firoz Hajibhai Sodha Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 120B, 307, 465, 468, 471
High Courts08 Feb 2022 Dismissed
Iqbal Hasambhai Dodhiya Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 120B, 307, 465, 468, 471
High Courts08 Feb 2022Allowed
Pashabhai Umedbhai Patel & 25 Other(S) Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 02 GUJ CK 0030
Constitution Of India, 1950 — Article 16, 141, 226Gujarat Civil Services (Pension) Rules, 2002 — Rule 9(55), 51, 51(2)(c)Contempt Courts Act, 1971 — Section 2(b)
High Courts08 Feb 2022Allowed
Hradesh Kumar Sharma Vs Institute Of Plasma Research
Gujarat High Court · (2022) 02 GUJ CK 0029
Constitution Of India, 1950 — Article 12, 226Central Civil Service (Pension) Rules 1972 — Rule 2(b), 9, 9(1), 9(b), 9(2)(a), 9(2)(b), 9(2)(b)(ii), 351A, 45.1Industrial Disputes, Act, 1947 — Section 25H
High Courts08 Feb 2022Allowed
Minakshiben Laxmanbhai Paraliya Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0028
Constitution Of India, 1950 — Article 14, 311(2)
High Courts07 Feb 2022Allowed
Dhudabhai @ Dhulabhai Dharshibhai Koli (Thakore) Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 366A, 376(1)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5L, 17
High Courts07 Feb 2022Allowed
Sanjay Kumar Khan Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 409, 420Indian Penal Code, 1860 — Section 120B