High Courts22 Feb 2022Disposed Of
New India Assurance Co Ltd Through Vs Superintendent Engineer & 3 Others
Gujarat High Court · (2022) 02 GUJ CK 0087
Motor Vehicles Act, 1988 — Section 166, 173
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 213 of 1,831
High Courts22 Feb 2022 Dismissed
Mahipatsinh Ramsinh Sindha Vs Gujarat State Electricity Corporation Ltd
Gujarat High Court · (2022) 02 GUJ CK 0085
Constitution Of India, 1950 — Article 226
High Courts22 Feb 2022 Dismissed
Dinesh Sharan Thakur Vs Dr. M K Shah Medical College And Research Centre
Gujarat High Court · (2022) 02 GUJ CK 0078
Constitution Of India, 1950 — Article 226Gujarat University Act, 1949 — Section 51(A)
High Courts21 Feb 2022Disposed Of
Thakor Kalaji Alias Kaluji Manaji Since Decd Through Heirs Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 02 GUJ CK 0094
Limitation Act, 1963 — Section 5
High Courts21 Feb 2022Allowed
Hirenbhai Hiteshbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0093
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 307, 323, 324, 365, 397, 452, 504, 506(2)
High Courts21 Feb 2022Allowed
Purveg @ Banti Anilbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0092
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 307, 323, 324, 397, 452, 504, 506(2)
High Courts21 Feb 2022 Dismissed
Umeshbhai Kanubhai Talpada Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 125, 125(3)
High Courts21 Feb 2022Partly Allowed
National Insurance Company Vs Heir & Legal Representative Of Dharmisthaben Valjibhai & 1 Other(S)
Gujarat High Court · (2022) 02 GUJ CK 0088
Motor Vehicles Act, 1988 — Section 163A, 168, 173
High Courts21 Feb 2022 Dismissed
Dinesh Sharan Thakur Vs Dr. M K Shah Medical College And Research Centre
Gujarat High Court · (2022) 02 GUJ CK 0084
Constitution Of India, 1950 — Article 226Gujarat University Act, 1949 — Section 51(A)
High Courts21 Feb 2022Allowed
Haresh Valji Nagpara Vs Government Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0083
Industrial Disputes Act, 1947 — Section 25B
High Courts21 Feb 2022Allowed
Kiritkumar Ravjibhai Sharma Vs Principal/Trustee Saraswati Kadavni Mandal
Gujarat High Court · (2022) 02 GUJ CK 0076
Gujarat Secondary And Higher Secondary Education Act, 1972 — Section 36
High Courts18 Feb 2022Allowed
Ravibhai Vijaybhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 409, 420
High Courts18 Feb 2022Allowed
Prince Chukwama Hezekaiah @ George Martins @ Emmaunel Chukwuma Hezekaiah Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 417, 419, 467, 468, 471Information Technology Act, 2000 — Section 66(D)
High Courts18 Feb 2022Allowed
Alibor Henry Saturday @ Afuko Henry @ Albert Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 417, 419, 467, 468, 471Information Technology Act, 2000 — Section 66(D)
High Courts18 Feb 2022Allowed
M/S. IPCA Laboratories Ltd Vs Commissioner
Gujarat High Court · (2022) 02 GUJ CK 0068
Constitution Of India, 1950 — Article 226Central Goods And Services Act, 2017 — Section 54
High Courts18 Feb 2022 Dismissed
Solanki Vipulkumar Virabhai Vs Institute Of Banking Personnel Section (IBPS)
Gujarat High Court · (2022) 02 GUJ CK 0067
Constitution Of India, 1950 — Article 12, 226
High Courts17 Feb 2022 Dismissed
New India Assurance Co Ltd Vs Mukeshbhai Bhimsingbhai Rajput & 4 Other(S)
Gujarat High Court · (2022) 02 GUJ CK 0072
Motor Vehicles Act, 1989 — Rule 8Motor Vehicles Act, 1988 — Section 2(14), 2(15), 2(21), 2(35), 2(41), 2(47), 2(48), 10, 10(2), 10(2)(a), 10(2)(b), 10(2)(c), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 10(2)(i), 10(2)(j), 10(2), 173
High Courts17 Feb 2022Disposed Of
Mahanagarpalika, Bhavnagar Vs Girishkumar Prabhudas Dabhi Devubag
Gujarat High Court · (2022) 02 GUJ CK 0071
Industrial Dipsutes Act, 1947 — Section 25(B), 25F, 25G, 25H
High Courts17 Feb 2022Disposed Of
Jashiben W/O Pravinsinh Thakor Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0070
Constitution Of India, 1950 — Article 38(1), 226Indian Penal Code, 1860 — Section 363, 366Medical Termination Of Pregnancy Act, 1971 — Section 3, 3(3)
High Courts17 Feb 2022Disposed Of
Shimbhiben Arjanbhai Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0065
Limitation Act, 1963 — Section 5