High Courts09 Mar 2022Allowed
Sumanbhai Nathabhai Soni Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 380, 457
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 211 of 1,831
High Courts09 Mar 2022Allowed
Salambhai Mangalbhai Khant Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0028
Industrial Disputes Act, 1947 — Section 25B
High Courts08 Mar 2022Allowed
Ashwinbhai Kantilal Joshi Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0026
Gujarat Value Added Tax Rules, 2006 — Rule 26Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 167, 406, 420, 465, 467, 468, 471
High Courts08 Mar 2022Allowed
Virambhai Ishwarbhai Desai (Rabari) Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107, 114, 306, 498ADowry Prohibition Act, 1961 — Section 3, 7
High Courts08 Mar 2022Allowed
Jashvant Shankarlal Nayak Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0022
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 456, 467, 468, 471Gujarat Land Grabbing Prohibition Act, 2020 — Section 4(3), 5
High Courts08 Mar 2022 Dismissed
Chetankumar Ambalal Gandhi Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0020
Constitution Of India, 1950 — Article 14, 226Uttar Pradesh Secondary Education [Services Selection Board] Act, 1982 — Section 33(C)
High Courts08 Mar 2022 Dismissed
Sacha Adivasi Adhikar Trust Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0017
Constitution Of India, 1950 — Article 14Gujarat Scheduled Castes And Scheduled Tribes And Other Backward Classes (Regulations Of Issuance And Verification Of Caste Certificates) Act, 2018 — Section 2(b), 3, 4, 5, 6, 6(2), 7, 8, 10, 11, 12, 13, 14, 15, 18, 19, 19(1)
High Courts07 Mar 2022Disposed Of
Ashishsinh Dolatsinh Rana Vs Jashvantlal Nanchand Shah
Gujarat High Court · (2022) 03 GUJ CK 0027
Transfer Of Property Act, 1882 — Section 54
High Courts07 Mar 2022 Dismissed
Dharmendrabhai Kantibhai Patel & 1 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 03 GUJ CK 0024
Indian Penal Code, 1860 — Section 114, 120(B), 406, 420, 465, 467, 468, 471
High Courts07 Mar 2022Allowed
Sumitraben Wd/O Gulabbhai Sursingbhai @ Babubhai Rathwa & 4 Other(S) Vs Rahimbhai Mohammedbhai Bandibariya & 2 Other(S)
Gujarat High Court · (2022) 03 GUJ CK 0021
Motor Vehicles Act, 1988 — Section 173
High Courts07 Mar 2022Allowed
Paschim Gujarat Vij Company Limited, Amreli-Rural Sub Division Vs Hirabhai Surabhai Mevada
Gujarat High Court · (2022) 03 GUJ CK 0019
Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts07 Mar 2022 Dismissed
President, Modasa Nagarpalika Subhashbhai Mathurbhai Shah Vs Hirabhai Shivabhai Patel
Gujarat High Court · (2022) 03 GUJ CK 0018
Constitution Of India, 1950 — Article 226, 227, 235Code Of Civil Procedure, 1908 — Order-1 Rule 8(2), Order 6 Rule 17, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Mar 2022 Dismissed
Archana Mukesh Raval Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294B, 384, 506(2)Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1)(a), 13(2)
High Courts04 Mar 2022Disposed Of
Patel Laxmanbhai Atmaram Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 03 GUJ CK 0005
Limitation Act, 1963 — Section 5
High Courts04 Mar 2022Disposed Of
LH Of Decd Patel Chaturbhai Dwarkabhai Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 03 GUJ CK 0004
Limitation Act, 1963 — Section 5
High Courts04 Mar 2022Allowed
Ramkubhai Lakhubhai Mankand Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 506
High Courts04 Mar 2022Allowed
Pravinbhai Shivjibhai Sutarsandiya Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409, 420, 465, 467, 468, 471, 474, 477(A)Information And Technology Act, 2000 — Section 66C, 66D
High Courts04 Mar 2022 Dismissed
Jignashaben D/O Madhuben Alias Mrudulaben Suryakant Desai Vs LH Of Decd Vardhmankumar Alias Deepakbhai Kantilal Shah
Gujarat High Court · (2022) 03 GUJ CK 0001
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 115Bombay Land Revenue Code, 1879 — Section 135(D)
High Courts03 Mar 2022Allowed
Naran Madhabhai Galchar Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 409
High Courts03 Mar 2022 Dismissed
Drupadsinh Kshtriya Vs Gangaben Narharisinh Kshtriya & 6 Other(S)
Gujarat High Court · (2022) 03 GUJ CK 0010
Constitution Of India, 1950 — Article 226, 227Hindu Adoption And Maintenance Act, 1956 — Section 10, 16Indian Succession Act, 1925 — Section 57(a), 57(b), 213, 213(1)