High Courts14 Mar 2022Allowed
Rajendra Prasad Vishnu Prasad Gupta Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0049
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20
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Gujarat High Court judgments
36,606 judgments · page 210 of 1,831
High Courts14 Mar 2022Allowed
Chandubhai Ramjibhai Patel Vs Executive Engineer
Gujarat High Court · (2022) 03 GUJ CK 0045
Constitution Of India, 1950 — Article 226
High Courts14 Mar 2022 Dismissed
Sachin Ramjibhai Chavda Vs Principal Secretary To Government Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0043
Constitution Of India, 1950 — Article 12, 14, 19(1)(g), 21, 31, 32, 226Gujarat Educational Institutions Services Tribunal Act, 2006 — Section 11Specific Relief Act, 1963 — Section 14(1)(b)
High Courts14 Mar 2022Allowed
Purshottambhai Fakirbhai Sharma Vs State Of Gujarat Thro Secretary & 4 Other(S)
Gujarat High Court · (2022) 03 GUJ CK 0042
Constitution Of India, 1950 — Article 226
High Courts14 Mar 2022Allowed
Dharmendra Motilal Bhojak Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0041
Constitution Of India, 1950 — Article 309
High Courts11 Mar 2022Allowed
New India Industries Ltd Vs Vadodara Kamdar Union & 28 Other(S)
Gujarat High Court · (2022) 03 GUJ CK 0098
Industrial Disputes (Gujarat) Rules, 1966 — Rule 62Industrial Disputes (Central) Rules, 1957 — Rule 58Industrial Disputes Act, 1947 — Section 2(p), 18, 18(3), 25N, 25O, 33C, 33C(1), 33C(2), 38
High Courts11 Mar 2022 Dismissed
Chandubhai Punjabhai Talpada Vs Deputy Executive Engineer
Gujarat High Court · (2022) 03 GUJ CK 0046
Industrial Disputes Act, 1947 — Section 25(F), 25(G), 25(H)
High Courts11 Mar 2022Allowed
Premilaben Rajeshbhai Aaydi Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 114, 506(2), 508
High Courts11 Mar 2022Allowed
Bharatbhai Jayantilal Patel (Deleted) Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0038
Indian Penal Code, 1860 — Section 114, 120B, 406, 420/li>Code Of Criminal Procedure, 1973 — Section 438
High Courts11 Mar 2022Allowed
State Of Gujarat Vs MESSRS Rashmi Sugandh
Gujarat High Court · (2022) 03 GUJ CK 0034
Constitution Of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts10 Mar 2022Disposed Of
Harisinh Nathusinh Makwana Vs State Of Gujarat & 4 Other(S)
Gujarat High Court · (2022) 03 GUJ CK 0048
Constitution Of India, 1950 — Article 226, 227Industrial Disputes, Act, 1947 — Section 9, 9(1), 9(2), 9(3)
High Courts10 Mar 2022Allowed
Kamlaben Dhayashankar Dave W/O.Godindprasad Vs District Collector & 2 Other(S)
Gujarat High Court · (2022) 03 GUJ CK 0047
Limitation Act, 1963 — Article 113Constitution Of India, 1950 — Article 226, 227Bombay Land Revenue — Section 34, 65, 84C, 135B, 135(C), 135D, 125L(2), 125(3), 133(2), 211
High Courts10 Mar 2022Allowed
Dalpatsinh Madhusinh Gohil & 2 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 03 GUJ CK 0044
Gujarat Land Revenue Rules, 1972 — Rule 57(L)Code Of Civil Procedure, 1908 — SectionBombay Land Revenue Code, 1879 — Section 73, 73A, 73AA, 211
High Courts10 Mar 2022Disposed Of
Aneri Amalbhai Shah Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0040
Constitution Of India, 1950 — Article 14
High Courts10 Mar 2022Allowed
Hitesh Mukeshbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0037
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts10 Mar 2022Allowed
Gohil Karshanbhai Jasabhai Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0036
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts10 Mar 2022Allowed
Yashodaben Rajeshbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0035
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts09 Mar 2022Allowed
Aliakbar Ibrahim Baloch Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0033
Gujarat Police Act, 1951 — Section 135Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(1)(x), 3(2)(va), 14ACode Of Criminal Procedure, 1973 — Section 438
High Courts09 Mar 2022Allowed
Pathan Lalubhai @ Aftabkhan Akbarkhan Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 307, 308, 323, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts09 Mar 2022Allowed
Inderkumar Jiyaram Chaudhary Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 65(a), 65(e), 81, 83, 98(2), 116(B)