COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 212 of 1,831

High Courts03 Mar 2022Allowed

Melaji Fakirji Thakore & 2 Other(S) Vs Kankuben Gabhaji Thakore & 1 Other(S)

Gujarat High Court · (2022) 03 GUJ CK 0009

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Limitation Act, 1963 — Section 5

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High Courts03 Mar 2022Allowed

Vikramsinh Chandubha Rana Vs Divisional Controller

Gujarat High Court · (2022) 03 GUJ CK 0008

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High Courts03 Mar 2022Allowed

Ajaysinh Khumansinh Zala/Rana Vs Divisional Controller

Gujarat High Court · (2022) 03 GUJ CK 0007

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High Courts02 Mar 2022 Dismissed

State Of Gujarat Vs Ratniyabhai Nevsingbhai Rathva

Gujarat High Court · (2022) 03 GUJ CK 0014

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 325, 504, 506(2)Code Of Criminal Procedure, 1973 — Section 209, 313, 378, 378(1)(3), 379, 384

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High Courts02 Mar 2022 Dismissed

State Of Gujarat Vs Ugamsinh Dhanrajsinh

Gujarat High Court · (2022) 03 GUJ CK 0013

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 22, 43, 50, 50(1)Gujarat Prohibition Act, 1949 — Section 65(E), 66(B)Code Of Criminal Procedure, 1973 — Section 209, 313, 378, 379

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High Courts02 Mar 2022Disposed Of

Prajapati Babubhai Khemabhai Vs Special Land Acquisition Officer

Gujarat High Court · (2022) 03 GUJ CK 0012

Limitation Act, 1963 — Section 5

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High Courts02 Mar 2022Disposed Of

Shekh Fatmaben Usmanbhai Vs Special Land Acquisition Officer

Gujarat High Court · (2022) 03 GUJ CK 0011

Limitation Act, 1963 — Section 5

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High Courts02 Mar 2022Allowed

Yash Jayeshbhai Champaklal Shah Vs State Of Gujarat

Gujarat High Court · (2022) 03 GUJ CK 0006

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(c), 29, 35, 37

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High Courts28 Feb 2022 Dismissed

State Of Gujarat Vs Abdul Gafar Kadarmiya @ Rajputbapu Saiyad & 3 Other(S)

Gujarat High Court · (2022) 02 GUJ CK 0100

Code Of Criminal Procedure, 1973 — Section 102, 102(3), 378(1)(3)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 21, 22, 29, 42(1)

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High Courts28 Feb 2022 Dismissed

State Of Gujarat Through Public Prosecutor Vs Patel Parshottam Ambalal R/O. Block No. 59/1, & 1 Other(S)

Gujarat High Court · (2022) 02 GUJ CK 0099

Code Of Criminal Procedure, 1973 — Section 378(1)(3Indian Penal Code, 1860 — Section 114, 323, 504Bombay Police Act, 1951 — Section 135

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High Courts28 Feb 2022 Dismissed

State Of Gujarat Vs Babusinh Somsinh Rathod & 1 Other(S)

Gujarat High Court · (2022) 02 GUJ CK 0098

Code Of Criminal Procedure, 1973 — Section 378(1)(3)Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(10)

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High Courts28 Feb 2022Allowed

Hamirbhai Khengarbhai Desai Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0097

Code Of Criminal Procedure, 1973 — Section 83, 84, 438Indian Penal Code, 1860 — Section 114, 406, 409, 420, 465, 467, 468

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High Courts28 Feb 2022Allowed

Gopal Ranchhodlal Modi Vs City Civil And Sessions Court Ahmedabad

Gujarat High Court · (2022) 02 GUJ CK 0096

Constitution Of India, 1950 — Article 226Non-Judicial Officers And Staff Of Courts (Recruitment And Conditions Of Service) Rules, 2017 — Rule 27Civil Manual, 1960 — Rule 523, 524

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High Courts28 Feb 2022Allowed

Jaswant Mandabhai Sumad Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0095

Constitution Of India, 1950 — Article 226

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High Courts25 Feb 2022Allowed

Raju Chhela Mundhava (Bharvad) Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0080

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149Gujarat Police Act, 1951 — Section 135

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High Courts25 Feb 2022Allowed

Salmaben Nisarbhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0079

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 409, 411Essential Commodities Act, 1955 — Section 3, 7

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High Courts24 Feb 2022Allowed

Rajubhai Virabhai Danger Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0082

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120(b), 308, 379, 427Petroleum And Minerals Pipelines Acquisition Right User Inland Act, 1962 — Section 15 (2), 15(4)

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High Courts24 Feb 2022Allowed

Prarthana Manish Purohit Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0081

Constitution Of India, 1950 — Article 226

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High Courts22 Feb 2022 Dismissed

State Of Gujarat Vs Rameshbhai Dhirubhai Vaja

Gujarat High Court · (2022) 02 GUJ CK 0091

Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 326, 324Gujarat Police Act, 1951 — Section 135Code Of Criminal Procedure, 1973 — Section 209, 313, 378, 378(1)(3), 379

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High Courts22 Feb 2022Allowed

Bhagirathsinh Bharatsinh Jadeja Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0090

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 447, 465, 467, 468, 471Gujarat Land Grabbing(Prohibition Act), 2020 — Section 4(3), 5(c), 5(e)

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