COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 224 of 1,768

High Courts02 Dec 2021Allowed

Rahulbhai Jayeshbhai Raghvani Vs State Of Gujarat

Gujarat High Court · (2021) 12 GUJ CK 0014

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 302, 323, 365, 504Gujarat Police Act, 1951 — Section 135

High Courts02 Dec 2021 Dismissed

Ashwinbhai Amrutbhai Solanki Vs State Of Gujarat

Gujarat High Court · (2021) 12 GUJ CK 0013

High Courts02 Dec 2021Disposed Of

Jasvant S/O Babulal Kotecha Vs Real Estate Regulatory Authority

Gujarat High Court · (2021) 12 GUJ CK 0001

Real Estate (Regulation And Development) Act, 2016 — Section 29, 31

High Courts01 Dec 2021

Ashokkumar Chhaganbhai Patel Vs Urvi Ninad Vora

Gujarat High Court · (2021) 12 GUJ CK 0033

Code Of Civil Procedure, 1908 — Order 43

High Courts01 Dec 2021Disposed Of

Gangaben Kalidas Dabhi Wd/O Kalidas Nathabhai Vs Textile Labour Association

Gujarat High Court · (2021) 12 GUJ CK 0020

High Courts01 Dec 2021Disposed Of

OL Of M/S. Migweld Machines Ltd. (In Liqn.) Vs Natpur Co-Op Bank Ltd. (In Liqn)

Gujarat High Court · (2021) 12 GUJ CK 0012

High Courts01 Dec 2021Disposed Of

OL Of M/S Gujarat Telephone Cables Ltd. (In Liqn) Vs Rachana B. Sharma

Gujarat High Court · (2021) 12 GUJ CK 0011

High Courts01 Dec 2021Disposed Of

Vijay Hathising Shah Vs State Of Gujarat

Gujarat High Court · (2021) 12 GUJ CK 0010

High Courts01 Dec 2021Disposed Of

Mahesh Palabhai Parmar Poa Of Manjulaben Mahesh Parmar Vs Ahmedabad Municipal Corporation & 1 Other(S)

Gujarat High Court · (2021) 12 GUJ CK 0009

High Courts01 Dec 2021Allowed

Nitesh Gaurishankar Joshi Vs State Of Gujarat & 4 Other(S)

Gujarat High Court · (2021) 12 GUJ CK 0008

High Courts01 Dec 2021Disposed Of

Adish Mahavirprashad Jain Vs Sub Registrar Sanand

Gujarat High Court · (2021) 12 GUJ CK 0006

Registration Act, 1908 — Section 36

High Courts01 Dec 2021Disposed Of

Vishnubhai Kavabhai Rathwa Vs State Of Gujarat

Gujarat High Court · (2021) 12 GUJ CK 0004

High Courts01 Dec 2021 Dismissed

Pravinbhai Govindbhai Parmar Vs Authorized Officer, Bank Of Baroda

Gujarat High Court · (2021) 12 GUJ CK 0003

High Courts30 Nov 2021Disposed Of/Allowed

Vidhyaben Mehulbhai Jadav Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0042

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 3(1)(r), 3(1)(s), 3(1) (z), 14A, 18Indian Penal Code, 1860 — Section 114, 294(b), 323, 506(2)

High Courts30 Nov 2021Allowed

Nargisbibi Mustafaali Makrani Vs Chhota Udepur Municipality & 19 Other(S)

Gujarat High Court · (2021) 11 GUJ CK 0041

Gujarat Panchayats Act, 1973 — Section 56Gujarat Municipalities Act, 1963 — Section 36

High Courts22 Nov 2021Allowed

Samir S/O Kadir Ahamad Pathan Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302Gujarat Police Act, 1951 — Section 135

High Courts22 Nov 2021Allowed

Omkarsing Vasudevsing Rajput Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0039

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 325, 385, 387

High Courts22 Nov 2021Allowed

Vishal @ Vishnusinh Rajusinh Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 6, 11, 12,17, 18

High Courts22 Nov 2021Allowed

Rakeshbhai Bachubhai Mohaniya Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 380, 411, 413, 457

High Courts22 Nov 2021Allowed

Suryakant Swai Sudhanya Swai Vs State Of Gujarat

Gujarat High Court · (2021) 11 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 201, 302Gujarat Police Act, 1951 — Section 135(1)