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Gujarat High Court judgments

35,350 judgments · page 227 of 1,768

High Courts25 Oct 2021Allowed

Bhagwan Gopal Patil Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0061

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 201, 392, 397Gujarat Police Act, 1951 — Section 135(1)
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High Courts20 Oct 2021Allowed

Hirubhai Jagdishbhai Dhanka Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 12, 18
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High Courts20 Oct 2021Allowed

Traya Musa Osman Gani @ Gani Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0052

Central Motor Vehicles (Eleventh Amendment) Rules, 2015 — Rule 125ECode Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(d), 11(e)(f), 11(h)
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High Courts20 Oct 2021Allowed

Dadubhai Lakhabhai Gohil (Darbar) Vs State Of Gujarat

Gujarat High Court · (2021) 10 GUJ CK 0049

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(L), 6, 18
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