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Gujarat High Court judgments

35,350 judgments · page 232 of 1,768

High Courts20 Sept 2021Allowed

Patel Sureshbhai Amratbhai Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0061

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 149, 188, 269, 427, 454, 457Disaster Management Act, 2005 — Section 51(a)
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High Courts20 Sept 2021Allowed

Neha Prakashbhai Mehta Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0059

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420Information Technology Act, 2000 — Section 66C, 66D
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High Courts20 Sept 2021Allowed

Nayanbhai Prafulbhai Raval Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0058

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(J)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4 12, 17
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High Courts20 Sept 2021Allowed

Ashutosh Bhanubhai Rana Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0056

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 323, 498(A), 506(2)Dowry Prohibition Act, 1961 — Section 4
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High Courts15 Sept 2021Allowed

Bharvad Ishwarbhai Dudhabhai Vs State Of Gujarat

Gujarat High Court · (2021) 09 GUJ CK 0046

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 366, 376, 376(D), 376(DA)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(G), 6, 11(6), 12, 16, 17
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