Gujarat Provisions Of Disqualification Of Members Of Local Authorities For Defection Rules, 1987 — Rule 4(3)(b), 6, 7, 7(7), 8, 10AGujarat Provision For Disqualification Of Members Of Local Authorities For Defection Act, 1986 — Section 3

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High Courts26 Aug 2021Allowed

Arunbhai Kantibhai Dantani Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0072

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts26 Aug 2021Allowed

Devilal Pyarchand Kumar Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0070

Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts26 Aug 2021Allowed

Mukesh Laliyabhai Indrekar Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0065

Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts26 Aug 2021Allowed

Pappulal Sohanlal Tusavda Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0064

Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts26 Aug 2021Allowed

Pravin Maheshbhai Vaghela Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0063

Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts25 Aug 2021Allowed

Bhagavanji Bhulaji Thakor & 13 Other(S) Vs State Of Gujarat & 7 Other(S)

Gujarat High Court · (2021) 08 GUJ CK 0071

Constitution Of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25B

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High Courts25 Aug 2021Allowed

Gangaram Babulal Vishnoi Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0069

Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts25 Aug 2021Allowed

Laljibhai Kishanbhai Solanki Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0067

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts25 Aug 2021Allowed

Mahesh Rajabhai Maheshwari Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0066

Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts25 Aug 2021Allowed

Rajubhai Chhotalal Patel Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0061

Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 102, 102(1), 102(3), 451

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High Courts25 Aug 2021Allowed

Reshmabano Imtiyazbhai Shaikh Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0060

Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts25 Aug 2021Allowed

Urmila Ramsukh Pandey Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0058

Constitution Of India, 1950 — Article 226Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

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High Courts24 Aug 2021Allowed

Mahendrabhai Jivanbhai Talpada Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0056

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2)

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High Courts24 Aug 2021Allowed

Vijay Arjanbhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 408, 420

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High Courts24 Aug 2021Allowed

Dinesh @ Deni Ishwarbhai Thakor Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 66(2), 81, 98(2), 116B

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High Courts24 Aug 2021Allowed

Asim Nizambhai Shaikh Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98(2)Indian Penal Code, 1860 — Section 114, 465, 468, 471

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