High Courts27 Jul 2021Allowed
Tikmaram Bhiyaram Thori Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 81, 83, 98(2), 116B
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Gujarat High Court judgments
35,350 judgments · page 239 of 1,768
High Courts27 Jul 2021Allowed
Roshanbhai Sunilbhai Rathod Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 114, 465, 468, 471
High Courts26 Jul 2021Allowed
Rushikumar Keshavlal Oza Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0043
Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts23 Jul 2021Disposed Of
Aasifmustufa Hussainbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 173(8), 439Indian Penal Code, 1860 — Section 114, 143, 147, 149, 302, 307, 323, 324, 504
High Courts22 Jul 2021Allowed
Hasan Ahemad Charkha @ Lalu Shaikh Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 268
High Courts22 Jul 2021Allowed
Dhirubhai Nankabhai Dhakhada Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0041
High Courts22 Jul 2021Disposed Of
Hirjibhai Mepabhai Vekariya Vs Jetpur Navagadh Municipality
Gujarat High Court · (2021) 07 GUJ CK 0039
High Courts22 Jul 2021
Niteshbhai Sumanbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0038
Indian Penal Code, 1860 — Section 302
High Courts20 Jul 2021Disposed Of
Shyamji Hemrajji Shethiya Vs Gujarat Industrial Development Corporation & 2 Other(S)
Gujarat High Court · (2021) 07 GUJ CK 0036
Constitution Of India, 1950 — Article 226
High Courts20 Jul 2021Allowed
B K Chanel Network Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0035
Cinematography Act, 1952 — Section 14, 15, 16, 18
High Courts19 Jul 2021Allowed
Vikram Biharibhai Khakhar Through Poa Biharibhai Nanalal Khakhar Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 354, 406, 420, 498ADowry Prohibition Act, 1961 — Section 3, 7
High Courts19 Jul 2021Dismissed
L. J. Institute Of Pharmacy Vs Union Of India & 3 Other(S)
Gujarat High Court · (2021) 07 GUJ CK 0034
Pharmacy Act, 1948 — Section 12
High Courts16 Jul 2021
Nirav Dipakchandra Rana Vs Anju Sharma, IAS
Gujarat High Court · (2021) 07 GUJ CK 0028
High Courts15 Jul 2021Dismissed
Principal Commissioner Of Income-Tax, Vadodara 3 Vs BELL CERAMICS LTD
Gujarat High Court · (2021) 07 GUJ CK 0024
Income Tax Act, 1961 — Section 44AB, 143(3), 260A
High Courts14 Jul 2021Allowed
Shankarbhai @ Chako Budhabhai Rabari Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 302, 364Gujarat Police Act, 1951 — Section 135
High Courts14 Jul 2021
Dilipkumar Kantilal Thakkar Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 465, 467, 471
High Courts14 Jul 2021Allowed
Vasava Babubhai Gordhanbhai Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0027
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts14 Jul 2021Allowed
Pinki Govind Rajput Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0026
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts13 Jul 2021Allowed
Dhaneshkumar Chandrakantbhai Vankani Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0033
Gujarat Minerals (Prevention Of Illegal Mining And Transportation And Storage) Rules, 2017 — Rule 3, 5, 21(2)Code Of Criminal Procedure, 1973 — Section 438Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(1), 4(1)A, 21(1), 22
High Courts13 Jul 2021Allowed
Dharmendrasinh Ambalal Mahera Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0030
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107, 306