High Courts02 Jul 2021Disposed Of
Devarshi Arvindkumar Pandya Vs Bar Council Of Gujarat Through The Chairman
Gujarat High Court · (2021) 07 GUJ CK 0002
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 241 of 1,768
High Courts01 Jul 2021Disposed Of
Lalgar Alias Lalo Narayan Goswami Vs Nareshbhai Govindbhai Modi & 11 Other(S)
Gujarat High Court · (2021) 07 GUJ CK 0006
Constitution Of India, 1950 — Article 227
High Courts01 Jul 2021Dismissed
M/S Ami Exports Vs Union Of India
Gujarat High Court · (2021) 07 GUJ CK 0004
Constitution Of India, 1950 — Article 226
High Courts01 Jul 2021Disposed Of
Manojbhai Mangabhai OAD Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0003
Constitution Of India, 1950 — Article 226
High Courts01 Jul 2021Disposed Of
Hathusinh Bhanji Jadeja Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0001
Constitution Of India, 1950 — Article 226Arms Act, 1959 — Section 18
High Courts25 Jun 2021
Deohooti Janmejay Vyas Vs Assistant Commissioner Of Income Tax, Central Circle 2(2)
Gujarat High Court · (2021) 06 GUJ CK 0110
Income Tax Act, 1961 — Section 142(2A)
High Courts25 Jun 2021Disposed Of
Mahammadbhai Jamalbhai Rasamana & 2 Other(S) Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0109
Indian Penal Code, 1860 — Section 114, 323, 325, 504, 506(2)5
High Courts25 Jun 2021Disposed Of
Patel Daxesh Bhanubhai Vs Competent Authority, National Highway Authority Of India And Special Land Acquisition Officer
Gujarat High Court · (2021) 06 GUJ CK 0108
High Courts22 Jun 2021Allowed
Rakesh @ Ramnikbhai Harjibhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0107
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14A, 18, 18A, 18A(i)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 504, 50692
High Courts22 Jun 2021Allowed
Babulal Keshrimal Jain Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0106
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 409, 420Gujarat Protection Of Interest Of Depositors Act, 2003 — Section 3
High Courts22 Jun 2021Dismissed
Aaftali @ Asgar @ Aso Jakambhai Bhatti Miyana Vs District Magistrate
Gujarat High Court · (2021) 06 GUJ CK 0105
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)Indian Penal Code, 1860 — Section 114, 341, 342, 393, 394, 427, 504Gujarat Police Act, 1951 — Section 135
High Courts22 Jun 2021Allowed
Ashishbhai Manilal Patel Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0104
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts21 Jun 2021Allowed
Zarinabibi Bhurekhan @ Akramkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0103
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(1)(w)(ii), 3(2)(v), 3(2)(va), 14A, 18A, 18A(i)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 323, 328, 376(2)(n), 506(1)
High Courts21 Jun 2021Allowed
Bhaumik Dilipkumar Gandhi Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0102
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 12, 13(1)(a), 13(2)Indian Penal Code, 1860 — Section 34, 109, 120B, 409, 465, 466, 467, 471, 476(A)
High Courts21 Jun 2021Dismissed
Abhishek Kumar Mishra Vs Ankita Ghanshyamsinh Chauhan
Gujarat High Court · (2021) 06 GUJ CK 0101
Code Of Civil Procedure, 1908 — Order 8 Rule 1Family Courts Act, 1984 — Section 13
High Courts21 Jun 2021Allowed
Naranbhai Kulsingbhai Rathva Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0100
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts21 Jun 2021Allowed
Krunal Hashmukhbhai Shah Through Shah Nishil Hashmukhbhai Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0099
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts18 Jun 2021Allowed
Vijaysinh Vajesinh Rathod Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0096
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 342, 363, 366, 376(2)(g), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 12
High Courts18 Jun 2021Allowed
Pursottam Ganpatbhai Bariya Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0095
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 12
High Courts17 Jun 2021Allowed
Bharatdan Bhimdan Detha Gadhvi Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0094
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)