High Courts17 Jun 2021Dismissed
Rainbow Texchem Private Limited Vs Income Tax Officer Ward No 2(1)(1)
Gujarat High Court · (2021) 06 GUJ CK 0093
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 133A, 143(3), 147, 148
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 242 of 1,768
High Courts16 Jun 2021Disposed Of
Raj Cooling Systems Pvt Ltd Vs Symphony Limited
Gujarat High Court · (2021) 06 GUJ CK 0092
High Courts16 Jun 2021Allowed
Lalsingbhai Bhaljibhai Chopda Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0091
Indian Penal Code, 1860 — Section 120B, 147, 148, 336, 427, 436, 452, 504Gujarat Police Act, 1951 — Section 135
High Courts16 Jun 2021Disposed Of
Godharam Moolchand Balai Vs Union Of India
Gujarat High Court · (2021) 06 GUJ CK 0090
Constitution Of India, 1950 — Article 14, 16, 226
High Courts16 Jun 2021
Umesh Kumar Servjeet Singh Vs Union Of India
Gujarat High Court · (2021) 06 GUJ CK 0089
Constitution Of India, 1950 — Article 14, 16, 226
High Courts16 Jun 2021
Nasir Phundan Khan Vs Senior Intelligence Officer
Gujarat High Court · (2021) 06 GUJ CK 0088
High Courts15 Jun 2021Allowed
Bharatsinh Ratansinh Padhiyar Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0087
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14A, 18, 18A, 18A(i)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)
High Courts15 Jun 2021Allowed
Patel Hiteshbhai Mohanbhai Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0086
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)v, 14A, 18, 18A, 18A(1)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(n), 504, 506(2)
High Courts15 Jun 2021Allowed
Patel Mahendrabhai Bhimjibhai Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0084
Indian Penal Code, 1860 — Section 279, 304(A), 337
High Courts15 Jun 2021Allowed
Pradeep Kumar Pandey Vs Union Of India
Gujarat High Court · (2021) 06 GUJ CK 0083
Constitution Of India, 1950 — Article 14, 16, 226
High Courts15 Jun 2021
Vaibhav Bipinbhai Tamboli Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0082
Indian Penal Code, 1860 — Section 324, 354CInformation And Technology Act, 2000 — Section 67, 67AGujarat Police Act, 1951 — Section 135
High Courts15 Jun 2021Dismissed
Ahmad Muanad Ammar Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0081
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(1), 156(3), 173(8), 190
High Courts15 Jun 2021Allowed
Chavda Chandubhai Lakhabhai Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0080
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98
High Courts15 Jun 2021Disposed Of
Mukesh Kumar Gulabshankar Joshi Vs Sarpanch - Kumbhariya Gram Panchayat & 5 Other(S)
Gujarat High Court · (2021) 06 GUJ CK 0079
Constitution Of India, 1950 — Article 226Gujarat Panchayats Act, 1993 — Section 57Gujarat Land Revenue Code, 1879 — Section 61
High Courts14 Jun 2021Allowed
Solanki Rajvirsinh Cheharbhai Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0078
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(iv), 14A, 18, 18A, 18A(i)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 504
High Courts14 Jun 2021Allowed
Kiran Himatlal Gadhavi Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0077
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A, 18, 18A, 18A(i)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294, 306, 323, 506
High Courts14 Jun 2021Allowed
Khushbu Mansukhbhai Vitthalani Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0076
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(1), 3(2)(va), 14A, 18, 18A, 18A(i)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 342, 365, 376(d), 506(2)
High Courts14 Jun 2021Allowed
Jayeshbhai Jerambhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 66(1)(b), 81, 98(2), 116(B)
High Courts14 Jun 2021Disposed Of
Sahyog Minerals Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0074
Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226
High Courts11 Jun 2021Allowed
Sushilaben W/O Dineshkumar Sadhu D/O Girijaprasad Jankidas Mahant Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120(B), 420, 465, 467, 468, 471