High Courts15 Jul 1977
Arvind Mills Ltd. Vs Commissioner of Income Tax, Gujarat-II
Gujarat High Court · (1978) 112 ITR 64
Income Tax Act, 1961 — Section 33, 43(1), 43A, 43A(1), 43A(2)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,693 of 1,831
High Courts13 Jul 1977
Gram Panchayat, Manekwada Vs Patel Bhura Ramji Bhensania
Gujarat High Court · AIR 1977 Guj 206 : (1978) 19 GLR 308
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(2), 115
High Courts13 Jul 1977
Amrutlal Mangalji Joshi Vs Arab Timbdi Juth Sevadayi Sahakari Mandali Ltd. and Others
Gujarat High Court · (1978) 19 GLR 20
Land Acquisition Act, 1894 — Section 12
High Courts12 Jul 1977
Pravinkumar Vallabhdas and Others Vs Chhotalal Parmanandas and Co. and Others
Gujarat High Court · (1977) ACJ 532 : AIR 1977 Guj 202 : (1978) 19 GLR 62
Motor Vehicles Act, 1939 — Section 110, 110
High Courts12 Jul 1977
Shankerlal H. Dave Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1980) 124 ITR 733
Income Tax Act, 1961 — Section 10(2), 37, 37(1)
High Courts06 Jul 1977
N.C. Dabhi and Others Vs State of Gujarat and Others
Gujarat High Court · (1978) 19 GLR 393
Constitution of India, 1950 — Article 14, 14, 16, 16Gujarat Panchayats Act, 1961 — Section 205(3), 206(1), 206(1), 206(1)(i), 206(1)(iii)
High Courts04 Jul 1977
Hasanand Pinjomal Vs Commissioner of Incocme-tax, Gujarat
Gujarat High Court · (1978) 112 ITR 134
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 60D
High Courts04 Jul 1977
Dhami Navnitbhai Amratlal and Others Vs Bhagvanlal Chhaganlal and Another
Gujarat High Court · (1978) 19 GLR 420
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Transfer of Property Act, 1882 — Section 76(a), 92, 93
High Courts30 Jun 1977
Shardaben Jayantilal Shah and Others Vs R.S. Belsare, Tax Recovery Officer II, Ahmedabad
Gujarat High Court · (1978) 19 GLR 636 : (1978) 112 ITR 156
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Rule 11(6) , 86(1)
High Courts28 Jun 1977
Barkatali Abdulrahim Kasamwalini Vs Sohiniben Jethalal Parikh
Gujarat High Court · AIR 1978 Guj 27 : (1977) GLR 913
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(3), 12Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9
High Courts24 Jun 1977
Rana Mafatlal Gordhanbhai Vs Mahendrabhai Babubhal
Gujarat High Court · (1978) 19 GLR 529
Bombay Provincial Municipal Corporations Act, 1949 — Section 3Gujarat Rural Debtors Relief Act, 1976 — Section 11, 11, 11(2)
High Courts23 Jun 1977
Gaurishankar Vs Bhikhalal Chhaganlal and Others
Gujarat High Court · AIR 1978 Guj 72 : (1977) GLR 805
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts22 Jun 1977
Jiviben Lavji Raganath Vs Jadavji Devshanker and Others
Gujarat High Court · AIR 1978 Guj 32 : (1977) GLR 883
High Courts22 Jun 1977
Balubhai Maganlal Ghaswala and Others Vs The State of Gujarat and Others
Gujarat High Court · AIR 1978 Guj 63
Constitution of India, 1950 — Article 22, 226, 226J1, 227
High Courts21 Jun 1977
Commissioner of Income Tax, Gujarat Vs Jyoti Ltd.
Gujarat High Court · (1978) 112 ITR 973
Super Profits Tax Act, 1963 — Section 9(b)
High Courts06 May 1977
Gulabrai Kalidas Naik and Others Vs Laxmidas Lallubhai Patel of Baroda and Others
Gujarat High Court · (1978) 48 CompCas 438 : (1978) 19 GLR 192 : (1977) 19 GLR 42
Companies Act, 1956 — Section 114, 116, 150, 155, 155(3)
High Courts05 May 1977
Rasiklal Lallubhai Shah and Another Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1980) 124 ITR 212
Estate Duty Act, 1953 — Section 10, 16(2), 44, 46, 46(1)
High Courts05 May 1977
Shantaben Narottamdas (A.P. of Late Narottamdas K. Shah) Vs Controller of Estate Duty, Gujarat Maneklal Premchand Shah Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1978) 111 ITR 365
Estate Duty Act, 1953 — Section 44, 74
High Courts04 May 1977
R.M. Gajjar Vs State of Gujarat and Others
Gujarat High Court · AIR 1978 Guj 102 : (1977) GLR 738
Constitution of India, 1950 — Article 235, 236Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 23
High Courts29 Apr 1977
Woollen Mill Kamdar Sangh, Jamnagar Vs State of Gujarat and Another
Gujarat High Court · (1978) 36 FLR 453 : (1978) GLR 373 : (1977) 2 LLJ 353
Industrial Disputes Act, 1947 — Section 11A