High Courts28 Apr 1977
Gujarat Bank Worker''s Union Vs Jamnagar Dist. Co-operative Bank Ltd.
Gujarat High Court · (1979) 1 LLJ 82
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,694 of 1,831
High Courts22 Apr 1977
Dolatrai Harjivan Bibodi and Another Vs Dr. Kantilal Sukhlal Shah
Gujarat High Court · (1977) 18 GLR 848
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(1), 13(1)(1)Transfer of Property Act, 1882 — Section 106
High Courts15 Apr 1977
Nathu Manchhu Vs The State of Gujarat
Gujarat High Court · AIR 1978 Guj 49 : (1978) CriLJ 448 : (1977) GLR 1041
Criminal Procedure Code, 1973 (CrPC) — Section 162, 162(1)
High Courts13 Apr 1977
A''bad Cotton Mfg. Co. Ltd. etc. Vs Union of India and Others
Gujarat High Court · (1977) 1 GLR 714
Central Excise Rules, 1944 — Rule 2(22), 233Central Excises and Salt Act, 1944 — Section 35Constitution (Forty-Second Amendment) Act, 1976 — Section 58(2)
High Courts13 Apr 1977
Mehmoodmiya Kadri and Others Vs Sirishkumar Modi and Another
Gujarat High Court · (1978) 19 GLR 97
Gujarat Municipalities Act, 1963 — Section 53, 55, 55, 55(2)
High Courts13 Apr 1977
Chhaganlal Devehand etc. Vs Navalkunwar Talakchand and Another etc.
Gujarat High Court · (1977) 1 GLR 652
Constitution of India, 1950 — Article 226, 227
High Courts13 Apr 1977
Bai Nani and Others Vs Manilal Lallubhai and Another
Gujarat High Court · (1978) 19 GLR 4
Succession Act, 1925 — Section 40, 40
High Courts12 Apr 1977
Registrar of Companies, Gujarat Vs Kavita Benefit Pvt. Ltd.
Gujarat High Court · (1978) 48 CompCas 231
Companies Act, 1956 — Section 433, 434
High Courts07 Apr 1977
Yaswanti R. Bhatt Vs Commissioner of Wealth-tax, Gujarat
Gujarat High Court · (1978) 114 ITR 318
Wealth Tax Act, 1957 — Section 2(e)(i), 27(1)
High Courts07 Apr 1977
Sudhakar Manibhai and Kulinsingh Manibhai Vs Commissioner of Wealth-tax
Gujarat High Court · (1978) 111 ITR 384
Wealth Tax Act, 1957 — Section 2(e), 3, 4, 4(1)(b), 7Wealth Tax Rules, 1957 — Rule 2
High Courts06 Apr 1977
Panchal Purshottambhai Chandulal Vs Patel Bhagubhai Alias Bhagvanbhai Shivabhai
Gujarat High Court · (1978) 19 GLR 840
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 16, 17, 18
High Courts06 Apr 1977
Impa Weaving Factory Vs The Regional Provident Fund Commissioner
Gujarat High Court · (1978) 19 GLR 571
Bombay Court Fees Act, 1959 — Section 6(4)(a), 6(4)(a), 6(4)(j), 6(4)(j)Court Fees Act, 1870 — Section 7
High Courts06 Apr 1977
COMMISSIONER OF WEALTH-TAX, GUJARAT-III Vs SMT. ARUNDHATI BALKRISHNA TRUST.
Gujarat High Court · (1977) 108 ITR 78
Central Provinces and Berar Sales Tax Act, 1947 — Section 11AWealth Tax Act, 1957 — Section 17(1)(b), 17(1)(b)
High Courts06 Apr 1977
Commissioner of Wealth-tax, Gujarat-III Vs Smt. Arundhati Balkrishna Trust
Gujarat High Court · (1977) 108 ITR 79
Income Tax Act, 1961 — Section 147Wealth Tax Act, 1957 — Section 11A, 14, 17(1B), 27(1), 3
High Courts05 Apr 1977
Gujarat State Financial Corporation Vs Rechan Rivets and Others
Gujarat High Court · (1978) 19 GLR 294
Criminal Procedure Code, 1973 (CrPC) — Section 141Industrial Finance Corporation Act, 1948 — Section 40State Financial Corporations Act, 1951 — Section 31, 31, 32, 32
High Courts30 Mar 1977
Malek Bavaji Amarkhan Vs Amirkhan Salimkhan and Others
Gujarat High Court · AIR 1978 Guj 42
Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 1
High Courts30 Mar 1977
Swastik Product of Baroda Vs Superintendent of Customs
Gujarat High Court · (1989) 21 ECR 162
Central Excises and Salt Act, 1944 — Section 2(f)
High Courts29 Mar 1977
Vasani and Co. Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1978) 112 ITR 819
Income Tax Act, 1961 — Section 275
High Courts28 Mar 1977
Commissioner of Income Tax, Gujarat-II Vs Dineschandra Sumatilal
Gujarat High Court · (1978) 112 ITR 758
Companies Act, 1956 — Section 173
High Courts28 Mar 1977
Godavariben Himmatlal and Another Vs Parikh Somalal and Others
Gujarat High Court · AIR 1978 Guj 33 : (1978) 19 GLR 631
General Clauses Act, 1897 — Section 3, 3(26)Registration Act, 1908 — Section 17, 17(2)