High Courts27 Mar 1977
Commissioner of Income Tax, Gujarat-II Vs Vac Met Corporation Pvt. Ltd.
Gujarat High Court · (1978) 115 ITR 550
Income Tax Act, 1961 — Section 32, 32(1), 34, 35A
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,695 of 1,831
High Courts21 Mar 1977
Commissioner of Income Tax, Gujarat-I Vs Satellite Engineering Ltd.
Gujarat High Court · (1978) 113 ITR 208
Income Tax (Amendment) Act, 1961 — Section 84Income Tax Act, 1922 — Section 15C
High Courts19 Mar 1977
Commissioner of Income Tax, Gujarat Vs Gujarat State Warehousing Corporation
Gujarat High Court · (1977) 03 GUJ CK 0005
Income Tax Act, 1961 — Section 10(29), 263, 80P, 80Q, 81
High Courts18 Mar 1977
Isaqmahmad abibiji Vs The United India Fire and General Insurance Co. (Ltd.)
Gujarat High Court · AIR 1978 Guj 46
Civil Procedure Code, 1908 (CPC) — Section 20Insurance Act, 1938 — Section 2(9), 46
High Courts17 Mar 1977
Navinchandra Shakerchand Shah Vs Ahmedabad Co-operative Department Stores Ltd.
Gujarat High Court · (1978) 19 GLR 108 : (1979) 1 LLJ 60
Constitution of India, 1950 — Article 131A, 226(1), 226A, 227(1), 32Income Tax Act, 1961 — Section 132(5)Industrial Disputes Act, 1947 — Section 11A
High Courts11 Mar 1977
Anil Jayantilal Vyas Vs Y. Sudhaben
Gujarat High Court · AIR 1978 Guj 74 : (1978) 19 GLR 556
Hindu Marriage Act, 1955 — Section 13
High Courts28 Feb 1977
Sitaram Nandram Vs Jasubhai Raghubhai Jani and Another
Gujarat High Court · (1977) 18 GLR 808
Criminal Procedure Code, 1973 (CrPC) — Section 244Penal Code, 1860 (IPC) — Section 244
High Courts27 Feb 1977
Bai Mani Vs The Special Land Acquisition Officer, Broach and Another
Gujarat High Court · AIR 1978 Guj 237 : (1979) 20 GLR 82
Land Acquisition Act, 1894 — Section 11, 12, 12
High Courts22 Feb 1977
Atmaram Mohanlal Panchal Vs Gunvantiben alias Geetaben and Others
Gujarat High Court · (1978) 48 CompCas 250 : (1977) GLR 668
Insurance Act, 1938 — Section 39, 39(4), 39(5), 39(6)
High Courts17 Feb 1977
State of Gujarat Vs Maharaja Book Depot
Gujarat High Court · (1977) 18 GLR 810
Constitution of India, 1950 — Article 227Essential Commodities Act, 1955 — Section 2(a)(vii), 6AGujarat Essential Articles (Licensing, Control and Stock Declaration) Order, 1981 — Clause 11, Clause 2, Clause 9
High Courts14 Feb 1977
Megjibhai Khimji Vira and Another Vs Chaturbhai Taljabhai and Others
Gujarat High Court · (1977) ACJ 253 : AIR 1977 Guj 195 : (1978) 19 GLR 216
Fatal Accidents Act, 1855 — Section 1Motor Vehicles Act, 1939 — Section 110, 110A, 110B, 110C, 110D
High Courts07 Feb 1977
Aher Hamir Duda Vs Aher Duda Arjan and Others
Gujarat High Court · AIR 1978 Guj 10 : (1977) 18 GLR 1032
High Courts03 Feb 1977Dismissed
Parsottambbai Eanbhai and Others Vs Pancbiben alias Ratanben and Others
Gujarat High Court · (1977) ACJ 441
Motor Vehicles Act, 1939 — Section 2(13), 2(14), 2(18), 2(9), 94
High Courts31 Jan 1977
In Re: Wood Polymer Limited In Re: Bengal Hotels Pvt. Ltd.
Gujarat High Court · (1977) 109 ITR 177
Capital Issues (Control) Act, 1947 — Section 3, 4, 5Companies Act, 1956 — Section 205(1), 211(3), 221, 244(1), 250Income Tax Act, 1961 — Section 45, 47
High Courts31 Jan 1977
Abdul Hakim Ahmad Vs Dist. Supdt. of Police and Others
Gujarat High Court · (1978) 19 GLR 210
Constitution of India, 1950 — Article 226, 226Criminal Procedure Code, 1973 (CrPC) — Section 456
High Courts31 Jan 1977Allowed
Pardi Zankhri, Nes Karanj Group Dudh and Sakbhaji Sahkari Mandli Ltd. Vs Govindji Bbagwanji and Another
Gujarat High Court · (1977) ACJ 270
Motor Vehicles Act, 1939 — Section 2(25), 2(8), 95
High Courts31 Jan 1977
In Re: Wood Polymer Limited; In Re: Bengal Hotels Pvt. Ltd.
Gujarat High Court · (1977) 109 ITR 177
Companies Act, 1956 — Section 391(1), 391(2), 394, 396Income Tax Act, 1961 — Section 45, 47
High Courts28 Jan 1977Allowed
Ramanlal Keshavlal Soni and others Vs State of Gujarat and others
Gujarat High Court · (1977) 01 GUJ CK 0008
Constitution of India, 1950 — Article 14, 16, 226, 310, 311
High Courts28 Jan 1977
Nanumal Rijumal Vs Lilaram Vensimal and Another
Gujarat High Court · (1977) 18 GLR 858
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a) , 5(11)(c)(i), 5(11)(c)(i)Transfer of Property Act, 1882 — Section 106
High Courts28 Jan 1977
Shanabhai Shivabhai Thakore and Others Vs Mukeshbhai Ramanbhai and Another
Gujarat High Court · (1978) 19 GLR 85
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 88C, 88C, 88C(1)Constitution of India, 1950 — Article 227