High Courts09 Aug 1977
Commissioner of Income Tax, Gujarat-II Vs Vania Silk Mills P. Ltd.
Gujarat High Court · (1978) 112 ITR 701
Income Tax Act, 1961 — Section 28
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,692 of 1,831
High Courts09 Aug 1977
Simatul Chemical Industries Pvt. Ltd. Vs Cibatul Ltd.
Gujarat High Court · AIR 1978 Guj 216 : (1978) 19 GLR 315
Trade and Merchandise Marks Act, 1958 — Section 106, 11, 12
High Courts08 Aug 1977
Aminabibi Vs Havabibi and Another
Gujarat High Court · (1978) 19 GLR 339
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts05 Aug 1977
Commissioner of Income Tax Vs Distributors (Baroda) (P) Ltd.
Gujarat High Court · (1977) 08 GUJ CK 0007
Income Tax Act, 1961 — Section 147, 40, 85, 85A
High Courts04 Aug 1977
Commissioner of Income Tax, Gajarat-IV Vs Balabhai and Co.
Gujarat High Court · (1980) 122 ITR 301
Income Tax Act, 1961 — Section 271(1), 274, 274(2), 275
High Courts03 Aug 1977
P.V. Doshi Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1978) 113 ITR 22
Income Tax Act, 1961 — Section 147, 148
High Courts03 Aug 1977
Gujarat Machine Tools Industries and Others Vs State Bank of Saurashtra and Others
Gujarat High Court · AIR 1978 Guj 91 : (1978) 19 GLR 385
Limitation Act, 1963 — Section 5
High Courts03 Aug 1977
Mahagujarat Hawkers Vepari Mahajan Vs The Municipal Corporation
Gujarat High Court · (1978) 19 GLR 274
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8, 115
High Courts03 Aug 1977
P. DOSHI Vs COMMISSIONER OF Income Tax, GUJARAT
Gujarat High Court · (1978) 113 ITR 22
Income Tax Act, 1961 — Section 147, 147, 148, 34(1)(a), 34(1)(b)
High Courts02 Aug 1977
Indravijaysinhji Monubha Rana Vs State of Gujarat and Others
Gujarat High Court · (1978) CriLJ 1199
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 12A, 3, 8, 9Constitution of India, 1950 — Article 22, 226
High Courts02 Aug 1977
Commissioner of Income Tax, Gujarat Vs Motilal Hirabhai Spg. and Wvg. Co. Ltd.
Gujarat High Court · (1978) 113 ITR 173
Income Tax Act, 1961 — Section 28
High Courts02 Aug 1977
Pari Mangaldas Girdhardas Vs Commissioner of Income Tax
Gujarat High Court · (1977) 6 CTR 647
Income Tax Act, 1961 — Section 2(13), 260(1)
High Courts01 Aug 1977
Commissioner of Income Tax Vs Ratanlal Lallubhai
Gujarat High Court · (1978) 112 ITR 985
Gift Tax Act, 1958 — Section 16(1B)Income Tax Act, 1961 — Section 147
High Courts29 Jul 1977
Jay Bharat Industries Vs R.T. Engineering and Electronics Co., Junagadh
Gujarat High Court · AIR 1978 Guj 60 : (1978) 19 GLR 345
Trade and Merchandise Marks Act, 1958 — Section 77
High Courts28 Jul 1977
Director of Stores Vs P.S. Dube
Gujarat High Court · (1978) 19 GLR 253
Factories Act, 1948 — Section 59Gujarat State Road Transport Corporation Employees Service Regulations — Regulation 123, 125, 35, 55Industrial Disputes Act, 1947 — Section 33C
High Courts26 Jul 1977
Rameshchandra Bhikhabhai Patel Vs Maneklal Maganlal Patel and Another
Gujarat High Court · AIR 1978 Guj 62 : (1978) GLR 329
Easements Act, 1882 — Section 13
High Courts22 Jul 1977
Thakore Omkarsinhji Ranjitsinhji Vs State of Gujarat
Gujarat High Court · (1978) 19 GLR 304
Constitution of India, 1950 — Article 227Gujarat Surviving Alienations Abolition Act, 1963 — Section 14, 14(v)
High Courts19 Jul 1977
Commissioner of Income Tax Vs Gujarat State Warehousing Corporation
Gujarat High Court · (1980) 124 ITR 282
Income Tax Act, 1961 — Section 10(29)Warehousing Corporations Act, 1962 — Section 24
High Courts18 Jul 1977
Commissioner of Income Tax, Gujarat Vs Swastik Textile Trading Company Pvt. Ltd.
Gujarat High Court · (1978) 113 ITR 852
Income Tax Act, 1961 — Section 11(1), 2(15), 80G, 80G, 80G(5)
High Courts18 Jul 1977
COMMISSIONER OF Income Tax, GUJARAT Vs SWASTIK TEXTILE TRADING COMPANY PVT. LTD.
Gujarat High Court · (1978) 113 ITR 852
Income Tax Act, 1961 — Section 2(15), 80G, 80G