High Courts25 Nov 1977
Ziyayuddin Sadruddin Vs State of Gujarat
Gujarat High Court · (1978) 19 GLR 790
Limitation Act, 1908 — Section 102Limitation Act, 1963 — Article 102
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,690 of 1,831
High Courts21 Nov 1977
Gujarat Safe Deposit Co. Ltd. Vs Mustafa Mohmed Dabhi and Others
Gujarat High Court · (1978) 19 GLR 769
Arbitration Act, 1940 — Section 14, 14(2), 17, 17Bombay Court Fees Act, 1959 — Section 12
High Courts21 Nov 1977
The Boarad of Trustees of the Port of Kandla Vs M. Ramabrahman and Others
Gujarat High Court · (1978) 19 GLR 758
Arbitration Act, 1940 — Section 14, 14, 16, 16, 30, 30
High Courts18 Nov 1977
State of Gujarat Vs Kantilal Pratapji and Others
Gujarat High Court · (1978) 19 GLR 417
Bombay Court Fees Act, 1959 — Article 7, 6(iv)(j)
High Courts17 Nov 1977
V.C. Shroff Vs Gujarat Electricity Board
Gujarat High Court · (1978) 19 GLR 776 : (1978) 2 LLJ 480
High Courts18 Oct 1977
Makati Nanchand Kakaldas and Others Vs Champaklal Chhotalal Kapadia.
Gujarat High Court · (1978) 19 GLR 945
Specific Relief Act, 1963 — Section 12(2), 12(2), 12(3)
High Courts17 Oct 1977
Ishwarbhai Rambhai Patel Vs Shyamal Ghosh and Others
Gujarat High Court · (1978) 19 GLR 228
Essential Commodities Act, 1955 — Section 6, 6, 6A, 6C(2), 7, 7
High Courts13 Oct 1977
State of Gujarat Vs Vijay Baburao Takle
Gujarat High Court · (1978) 19 GLR 289
Bombay State Reserve Police Force Act, 1951 — Section 14(g)(ii), 14(g)(ii)
High Courts10 Oct 1977
Patel Manilal Chhaganlal Vs The Municipal Corporation, Surat and Others
Gujarat High Court · AIR 1978 Guj 193 : (1978) 19 GLR 412
Evidence Act, 1872 — Section 65, 66, 89, 90Registration Act, 1908 — Section 57(5)
High Courts03 Oct 1977
Commissioner of Income Tax, Gujarat-I Vs Industrial Machinery Manufacturing P. Ltd.
Gujarat High Court · (1985) 151 ITR 533
Income Tax Act, 1961 — Section 253, 254, 80J(3), 84
High Courts27 Sept 1977
Bharat Ginning Factory, A Firm Vs Cotton Corporation of India Ltd.
Gujarat High Court · (1978) 19 GLR 1126
Arbitration Act, 1940 — Section 34, 34
High Courts27 Sept 1977
New Great Insurance Company of India Ltd. Vs Vithaldas Dhanjibhai and Another
Gujarat High Court · (1979) 49 CompCas 556 : (1978) 19 GLR 651
Marine Insurance Act, 1963 — Section 79
High Courts27 Sept 1977
Ahmedabad Kelavani Trust Vs State of Gujarat and Others
Gujarat High Court · (1978) 19 GLR 671
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 19(1)(g)Gujarat University Act, 1949 — Section 20(xx)
High Courts23 Sept 1977
Ukadbhai Vallabhbhai Halpati and Another Vs Navrang Transport and Others
Gujarat High Court · (1978) 19 GLR 389
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Motor Vehicles Act, 1939 — Section 110A
High Courts21 Sept 1977
Havaben Karimbhai Belim Vs Razakbhai @ Bachubhai Kartmbhai Belim and Others
Gujarat High Court · (1978) 19 GLR 237
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(1), 125(1)(a), 125(1)(d)Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts15 Sept 1977
Chandravati Atmaram Patel Vs Commissioner of Income Tax, Gujarat-III, Ahmedabad
Gujarat High Court · (1978) 114 ITR 302
Income Tax Act, 1961 — Section 1(14)Wealth Tax Act, 1957 — Section 2
High Courts14 Sept 1977
Narendra Amratlal Dalai Vs The State of Gujarat
Gujarat High Court · (1978) CriLJ 1193 : (1978) GLR 165
Criminal Procedure Code, 1973 (CrPC) — Section 106, 19, 228, 29, 3Penal Code, 1860 (IPC) — Section 408, 477A
High Courts12 Sept 1977
Hamumiya Bachumiya and Others Vs Mehmhusen Gulam Husen and Others
Gujarat High Court · (1978) 19 GLR 661
Bombay Public Trusts Act, 1950 — Section 36, 36Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts09 Sept 1977Allowed
Sarvaiya Balubha Dipsinh Vs Sureshchandra B. Agravat and Others
Gujarat High Court · (1978) ACJ 59
High Courts07 Sept 1977
Bhikhoobhai N. Shah Vs Commissioner of Income Tax, Gujarat-V
Gujarat High Court · (1978) 114 ITR 197
Income Tax Act, 1961 — Section 139, 215, 217, 246