Commissioner of Income Tax, Gujarat-III Vs Prakash Trading Co.
Gujarat High Court · (1980) 124 ITR 334
COURT ARCHIVE
36,606 judgments · page 1,691 of 1,831
Gujarat High Court · (1980) 124 ITR 334
Gujarat High Court · (1979) 117 ITR 86
Gujarat High Court · (1978) 113 ITR 785
Gujarat High Court · (1978) 19 GLR 378
Gujarat High Court · (1980) 122 ITR 341
Gujarat High Court · (1980) 124 ITR 448
Gujarat High Court · (1977) 08 GUJ CK 0023
Gujarat High Court · (1978) 19 GLR 29
Gujarat High Court · (1978) 19 GLR 1117
Gujarat High Court · (1978) 19 GLR 464
Gujarat High Court · (1978) 19 GLR 751
Gujarat High Court · (1978) 19 GLR 341
Gujarat High Court · (1978) ACJ 443 : AIR 1978 Guj 153
Gujarat High Court · (1978) CriLJ 1192 : (1978) GLR 18
Gujarat High Court · (1978) 48 CompCas 402
Gujarat High Court · (1978) 19 GLR 159
Gujarat High Court · (1978) 19 GLR 357
Gujarat High Court · (1978) 37 FLR 10 : (1978) 19 GLR 360 : (1979) 1 LLJ 103
Gujarat High Court · (1978) 19 GLR 175
Gujarat High Court · (1978) CriLJ 1040 : (1977) GLR 1022