High Courts21 Nov 1980
Hiralal Chhotalal Shah Vs Centeral Bank of India and Another
Gujarat High Court · (1981) 22 GLR 846
Contract Act, 1872 — Section 128Limitation Act, 1963 — Section 20, 20, 20(2), 20(2)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,658 of 1,831
High Courts20 Nov 1980
Bhalabhai Devabhai Vs State of Gujarat and Another
Gujarat High Court · (1980) 2 GLR 620
Gujarat Minor Minerals Rules, 1966 — Rule 18(1)(c)Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 15(1)
High Courts05 Nov 1980
Commissioner of Wealth-tax, Gujarat-IV Vs Bhausaheb Balasaheb Kadam
Gujarat High Court · (1981) 128 ITR 493
Wealth Tax Act, 1957 — Section 35
High Courts02 Nov 1980Dismissed
Kusum Konverba and Others Vs Umarbhai Kamaluddin Sipoy and Others
Gujarat High Court · (1982) ACJ 578
Fatal Accidents Act, 1959 — Section 2, 2(1)Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts30 Oct 1980
Dr. Kusum K. Bhatt Vs Gujarat University
Gujarat High Court · (1980) 2 GLR 485
Gujarat University Act, 1949 — Section 47, 97
High Courts30 Oct 1980
Commissioner of Income Tax, Gujrat-I Vs City of Ahmedabad Spg. and Mfg. Co. Ltd.
Gujarat High Court · (1981) 129 ITR 507
Income Tax Act, 1961 — Section 37
High Courts30 Oct 1980
Commissioner of Income Tax, Gujarat-II Vs Alembic Chemical Works Co. Ltd.
Gujarat High Court · (1982) 133 ITR 578
Income Tax Act, 1961 — Section 10, 11, 12, 13, 2(45)
High Courts30 Oct 1980
Commissioner of Income Tax Vs City of Ahmedabad Spg. and Mfg. Co. Ltd.
Gujarat High Court · (1981) 5 TAXMAN 282
Income Tax Act, 1922 — Section 10(2)(xv)Income Tax Act, 1961 — Section 154, 22, 23, 24, 24(1)
High Courts27 Oct 1980
M.S. University of Baroda Vs Sitaram Bhanu Maharaj Shirgavkar and Others
Gujarat High Court · (1980) 2 GLR 544
Bombay Public Trusts Act, 1950 — Section 72, 72
High Courts24 Oct 1980
Smt. Sonbai Pethalji Vs State of Gujarat and Another
Gujarat High Court · (1980) 2 GLR 530
Constitution of India, 1950 — Article 19(1)(g)Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 15
High Courts23 Oct 1980
Commissioner of Income Tax, Gujarat-I Vs Ahmedabad Keiser-e-hind Mills Co. Ltd.
Gujarat High Court · (1981) 128 ITR 486
Finance (Amendment) Act, 1965 — Section 2(5)Finance Act, 1964 — Section 2(5)Income Tax Act, 1961 — Section 251, 84
High Courts22 Oct 1980
Balapur Vibhag Jungle Kamdar Mandali Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1982) 22 CTR 214 : (1982) 135 ITR 91
Income Tax Act, 1961 — Section 145, 145(1)Wealth Tax Act, 1957 — Section 2
High Courts22 Oct 1980
BALAPUR VIBHAG JUNGLE KAMDAR MANDALI LTD. Vs COMMISSIONER OF Income Tax, GUJARAT.
Gujarat High Court · (1982) 22 CTR 214 : (1982) 135 ITR 91
Income Tax Act, 1922 — Section 24(1)Income Tax Act, 1961 — Section 256(1), 256(1)
High Courts16 Oct 1980
Dhoraji Engg. Works Vs Regional Provident Fund Commr.
Gujarat High Court · (1980) 2 GLR 461
Employees Provident Fund and Family Pension Act, 1952 — Section 2A
High Courts15 Oct 1980
Commissioner of Income Tax, Gujarat-I Vs Chhotabhai Jethabhai Patel Tobacco Products Co. Ltd.
Gujarat High Court · (1981) 21 CTR 15 : (1981) 128 ITR 702
Income Tax Act, 1961 — Section 256(1), 28, 36(1), 37, 66(3)
High Courts15 Oct 1980
Commissioner of Income Tax Vs Chhotabhai Jethabhai Patel
Gujarat High Court · (1981) 5 TAXMAN 213
Income Tax Act, 1922 — Section 10(2)(xv)Income Tax Act, 1961 — Section 10(2)(xv), 254, 256(1), 28, 30
High Courts14 Oct 1980
Commissioner of Income Tax, Gujarat-IV Vs Karjan Co-op. Cotton Sale, Ginning and Pressing Society Ltd.
Gujarat High Court · (1981) 21 CTR 185 : (1981) 129 ITR 821
Income Tax Act, 1961 — Section 80P, 80P(2), 81
High Courts14 Oct 1980
Commissioner of Income Tax, Gujarat-II Vs Vac Met Corporation P., Ltd.
Gujarat High Court · (1981) 127 ITR 676
Income Tax Act, 1961 — Section 154
High Courts14 Oct 1980
Commissioner of Income Tax, Gujarat-V Vs Dilip Engineering Works
Gujarat High Court · (1981) 21 CTR 213 : (1981) 129 ITR 688
Income Tax Act, 1961 — Section 2(47), 31(1), 32(1A), 34, 41(2)
High Courts13 Oct 1980
Laxmichand Hirjibhai Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1981) 21 CTR 181 : (1981) 128 ITR 727
Income Tax Act, 1961 — Section 119, 119(1), 155, 184, 184(7)