High Courts26 Sept 1980
Karsandas Popatlal Dhinoja and Others Vs Union of India and Another
Gujarat High Court · (1981) 8 ELT 268
Customs Act, 1962 — Section 110, 110(1), 110(2), 124Gold (Control) Act, 1968 — Section 71, 79
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,660 of 1,831
High Courts26 Sept 1980
Punit Ghar Ganti Vs Union of India and Another
Gujarat High Court · (1981) 8 ELT 121
Central Excise Rules, 1944 — Rule 8
High Courts26 Sept 1980
Commissioner of Wealth Tax Vs Ashok K. Parikh
Gujarat High Court · (1981) 5 TAXMAN 190
Income Tax Act, 1961 — Section 210Wealth Tax Act, 1957 — Section 46
High Courts25 Sept 1980
Commissioner of Income Tax, Gujarat Vs Gautam Sarabhai
Gujarat High Court · (1981) 129 ITR 133
Income Tax Act, 1961 — Section 45, 48, 74(1), 80A(1), 80B(5)
High Courts24 Sept 1980
Commissioner of Income Tax, Gujarat-IV Vs Suessin Textile Bearing Ltd.
Gujarat High Court · (1981) 21 CTR 219 : (1982) 135 ITR 443
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 80A, 80J, 84, 84(2), 84(4)
High Courts24 Sept 1980
Saurashtra Cement and Chemical Industries Ltd. Vs Gram Panchayat and Others
Gujarat High Court · (1980) 2 GLR 354
Constitution of India, 1950 — Article 226Gujarat Panchayats Act, 1961 — Section 178, 183(1), 183(1)
High Courts23 Sept 1980
Parikh Ratilal Chandulal and Co. and Others Vs Ramanbhai Ranchhodbhai and Others
Gujarat High Court · (1981) 22 GLR 857
Bombay Court Fees Act, 1959 — Article 3, 7, 6(iv)(j)State Financial Corporations Act, 1951 — Section 31(1)
High Courts22 Sept 1980
Commissioner of Income Tax, Gujarat-IV Vs Hiralal Manilal Mody
Gujarat High Court · (1981) 25 CTR 275 : (1981) 131 ITR 421
Income Tax Act, 1961 — Section 5
High Courts22 Sept 1980
Parshottamdas Ramdas Patel Vs Municipal Corporation of Ahmedabad and Another
Gujarat High Court · (1981) 22 GLR 137
Land Acquisition Act, 1894 — Section 4, 4, 5A, 5A, 6
High Courts18 Sept 1980
Patel Hiralal Ramlal and Co. Vs Chandbibi Pirubhai and Others
Gujarat High Court · (1980) 2 GLR 307
Payment of Gratuity Act, 1972 — Section 2(e), 2(e)
High Courts17 Sept 1980
Chandulal Lallubhai (Huf) Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1980) 09 GUJ CK 0020
Bombay Land Revenue Code, 1879 — Section 65, 66Bombay Tenancy and Agricultural Lands Act, 1948 — Section 4, 6Wealth Tax Act, 1957 — Section 2
High Courts17 Sept 1980
Gujarat Agro. Industries Corpo. Ltd Vs Municipal Corpo. of the City of Ahmedabad and Others
Gujarat High Court · (1980) 2 GLR 300
Bombay Provincial Municipal Corporations Act, 1949 — Section 40(1) , 406, 406(2)(e)Gujarat Municipalities Act, 1963 — Section 138(2)(c)Income Tax Act, 1922 — Section 30
High Courts15 Sept 1980
Rajendra R. Dave Vs Gujarat Secondary Education Board and Another
Gujarat High Court · (1980) 2 GLR 318
Constitution of India, 1950 — Article 14
High Courts15 Sept 1980
COMMISSIONER OF Income Tax, GUJARAT-III Vs DASCROI TALUKA CO-OPERATIVE PURCHASE AND SALES UNION LTD.
Gujarat High Court · (1980) 21 CTR 38 : (1980) 126 ITR 413
Income Tax Act, 1961 — Section 37, 37, 37(3)
High Courts15 Sept 1980
Commissioner of Income Tax Vs Dascroi Taluka Co-op. Purchase and Sales Union Ltd.
Gujarat High Court · (1981) 5 TAXMAN 160
Income Tax Act, 1961 — Section 10(2)(xv), 256(1), 37, 37(3)
High Courts15 Sept 1980
Tribhovandas Kishibhai Patel Vs Iven Daulal Raubens and Another
Gujarat High Court · (1982) ACJ 625 : (1983) 2 GLR 1194
Motor Vehicles Act, 1988 — Section 110D, 110D
High Courts15 Sept 1980
Commissioner Of Income Tax, Gujarat-III Vs Dascroi Taluka Co-operative Purchase and Sales Union Ltd.
Gujarat High Court · (1980) 21 CTR 38 : (1980) 126 ITR 413
Income Tax Act, 1961 — Section 37, 37(3)
High Courts15 Sept 1980
Neomer Limited Vs Govt. of India
Gujarat High Court · (1981) 8 ELT 134 : (1980) 2 GLR 625
Customs Act, 1962 — Section 12Tariff Act, 1934 — Section 2A
High Courts11 Sept 1980
Nathalal Govindji Jhagada Vs State of Gujarat and Others
Gujarat High Court · (1981) 22 GLR 503
Bombay General Clauses Act, 1904 — Section 21Constitution of India, 1950 — Article 22, 22(6), 226
High Courts11 Sept 1980
B.B. Shroff and Another Vs Sardar Bhilandwala Pardi People''s Co. Op. Bank Ltd.
Gujarat High Court · (1981) 22 GLR 805
Gujarat Co-operative Societies Act, 1961 — Section 13(2), 13(2)