Vithaldas H. Dhanjibhai Bardanwala Vs Commissioner of Income Tax, Gujarat-V
Gujarat High Court · (1981) 21 CTR 190 : (1981) 130 ITR 95
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36,606 judgments · page 1,662 of 1,831
Gujarat High Court · (1981) 21 CTR 190 : (1981) 130 ITR 95
Gujarat High Court · (1981) 20 CTR 83 : (1981) 130 ITR 168
Gujarat High Court · (1981) 20 CTR 81 : (1980) 126 ITR 551
Gujarat High Court · (1981) 20 CTR 81 : (1980) 126 ITR 551
Gujarat High Court · (1981) 25 CTR 283
Gujarat High Court · (1982) 8 TAXMAN 144
Gujarat High Court · (1980) 08 GUJ CK 0037
Gujarat High Court · (1980) 2 GLR 260
Gujarat High Court · (1981) 20 CTR 90 : (1981) 127 ITR 65
Gujarat High Court · (1980) 19 CTR 130 : (1981) 132 ITR 159
Gujarat High Court · (1981) 5 TAXMAN 11
Gujarat High Court · (1983) 139 ITR 806
Gujarat High Court · (1983) 139 ITR 806
Gujarat High Court · (1981) 22 GLR 686 : (1981) 2 LLJ 277
Gujarat High Court · (1980) 19 CTR 127 : (1980) 126 ITR 387
Gujarat High Court · (1980) 19 CTR 127 : (1980) 126 ITR 387
Gujarat High Court · (1980) 2 GLR 359
Gujarat High Court · (1981) 131 ITR 257
Gujarat High Court · (1980) 18 CTR 390 : (1980) 126 ITR 669
Gujarat High Court · (1981) 22 GLR 451