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Gujarat High Court judgments

36,606 judgments · page 1,663 of 1,831

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High Courts31 Jul 1980

Narsinh Revaji Ayachi and Another Vs State of Gujarat

Gujarat High Court · (1981) 22 GLR 234

Constitution of India, 1950 — Article 134, 19(1)(b)Criminal Procedure Code, 1973 (CrPC) — Section 418, 437, 438Penal Code, 1860 (IPC) — Section 302
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High Courts29 Jul 1980

Maheboobbhai Jalalbhai Shaikh Vs State of Gujarat and Another

Gujarat High Court · (1980) 2 GLR 162

Bombay Cinema (Gujarat Amendment) Rules, 1979 — Rule 108, 15(1), 3, 3, 86Bombay Cinemas (Regulation) Rules, 1954 — Rule 14(1), 15(1), 7, 8BConstitution of India, 1950 — Article 14
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High Courts28 Jul 1980

Sarabhai M. Chemicals (P.) Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1981) 5 TAXMAN 57

Income Tax Act, 1961 — Section 37
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High Courts25 Jul 1980

Motibhai Panchabhai Khristi Vs Maganbhai Desaibhai Patel

Gujarat High Court · (1981) 22 GLR 107

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32(1B), 32(1B)
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High Courts24 Jul 1980

Major I.N. Maligi Vs Director General, N.C.C. and Others

Gujarat High Court · (1980) 2 GLR 79

Constitution of India, 1950 — Article 14, 16, 226National Cadets Corps Act, 1948 — Section 9National Cadets Corps Rules, 1948 — Rule 28, 28(2)(c)
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High Courts23 Jul 1980

Vishnubhai Natwarlal Patel and Others Vs State of Gujarat and Another

Gujarat High Court · (1980) 2 GLR 189

Bombay Provincial Municipal Corporations Act, 1949 — Section 5, 5(2), 5(2), 5(3)Gujarat Municipalities Act, 1963 — Section 6
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High Courts23 Jul 1980

Cama Hotels Ltd. Vs State of Gujarat

Gujarat High Court · (1980) 21 GLR 913

Constitution of India, 1950 — Article 226, 276Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977 — Section 2(e), 3, 3(3)
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High Courts17 Jul 1980

Padmavati Jaykrishna Vs Commissioner of Income Tax

Gujarat High Court · (1980) 19 CTR 123 : (1981) 131 ITR 653

Income Tax Act, 1961 — Section 57
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High Courts16 Jul 1980

The State of Gujarat Vs Hiraben Mahendraprasad and Others

Gujarat High Court · AIR 1981 Guj 84 : (1981) 22 GLR 639

Bombay Court Fees Act, 1959 — Section 12, 12(2), 9(1)
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High Courts16 Jul 1980

Thakorbhai Dajibhiki Desai Vs The State of Gujarat

Gujarat High Court · AIR 1980 Guj 189 : (1980) 1 GLR 808

Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(1)
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High Courts15 Jul 1980

K. Mansukhram and Sons Vs Commissioner of Income Tax

Gujarat High Court · (1980) 4 TAXMAN 444

Income Tax Act, 1961 — Section 10, 147(b), 148, 34(1)(b), 40(b)
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High Courts14 Jul 1980

Narendrakumar Chandulal and Others Vs Chanchalgauri Ramanlal and Others

Gujarat High Court · (1981) 22 GLR 826

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Industrial Disputes Act, 1947 — Section 24, 24, 27, 27
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High Courts14 Jul 1980

Suresh Babubhai Vs Janardaa Chhaganlal Chokhawala and Others

Gujarat High Court · (1981) ACJ 550

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High Courts11 Jul 1980

Mohanlal Narayandas Patel Vs The Rustom Jehangir Vakil Mills Co. Ltd.

Gujarat High Court · (1981) 22 GLR 530

Constitution of India, 1950 — Article 226, 227
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High Courts10 Jul 1980

Commissioner of Income Tax Vs Chandulal J. Patel

Gujarat High Court · (1980) 4 TAXMAN 421

Income Tax Act, 1961 — Section 10(14), 16, 16(iv), 16(v)
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High Courts09 Jul 1980

Bhudarbhai Hirabhai Patel Vs State of Gujarat and Another

Gujarat High Court · (1980) 2 GLR 434

Constitution of India, 1950 — Article 14, 16Gujarat Agricultural University Act, 1969 — Section 52, 52, 52(1)
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High Courts09 Jul 1980

Dr. S.C. Kaushik Vs Union of India (UOI) and Another

Gujarat High Court · (1980) 21 GLR 997

Constitution of India, 1950 — Article 14, 14, 16, 16, 226
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High Courts08 Jul 1980

Commissioner of Income Tax Vs Nathalal Dahyabhai

Gujarat High Court · (1980) 4 TAXMAN 430

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High Courts03 Jul 1980

A. Raman and Co. Vs Union of India and Others

Gujarat High Court · (1981) 8 ELT 592

Central Excise Rules, 1944 — Rule 10Central Excises and Salt Act, 1944 — Section 35, 35A, 36
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High Courts03 Jul 1980

M.B. Risaldar Vs Radheshyam Ramdhar Agarwal and Another

Gujarat High Court · (1980) 2 GLR 136

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