High Courts10 Oct 1980
Commissioner of Income Tax, Gujarat-I Vs Bharat Vijay Mills Ltd.
Gujarat High Court · (1981) 128 ITR 633
Income Tax Act, 1961 — Section 10(5), 10(6), 21C(1), 28, 29
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,659 of 1,831
High Courts09 Oct 1980
Voltamp Transformers P. Ltd. Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1981) 23 CTR 312 : (1981) 129 ITR 102
Income Tax Act, 1961 — Section 256(2), 40A, 40A(2)
High Courts08 Oct 1980
Commissioner of Income Tax, Gujarat-II Vs Pushpavati Kantilal
Gujarat High Court · (1981) 129 ITR 582
Income Tax Act, 1961 — Section 154, 154(1), 250, 271
High Courts08 Oct 1980
Commissioner of Income Tax Vs Smt. Pushpavati Kantilal
Gujarat High Court · (1981) 6 TAXMAN 69
Constitution of India, 1950 — Article 226Hindu Succession Act, 1956 — Section 6Income Tax Act, 1922 — Section 17(1), 35
High Courts08 Oct 1980
In Re: Manekchowk and Ahmedabad Manufacturing Co. Ltd., (In Liquidation)
Gujarat High Court · (1983) 53 CompCas 515
Companies Act, 1913 — Section 171, 179Companies Act, 1956 — Section 2, 446, 446(1), 446(2), 459
High Courts07 Oct 1980
Dhari Agricultural Produce Market Committee, Dhari and Another Vs Chavda Rajaballi Valiblial and Another
Gujarat High Court · AIR 1990 Guj 149 : (1990) CriLJ 1758 : (1990) 1 GLR 529
Essential Commodities Act, 1955 — Section 3Gujarat Agricultural Produce Markets Act, 1963 — Section 2, 8Gujarat Agricultural Produce Markets Rules, 1965 — Rule 56
High Courts07 Oct 1980
Controller of Estate Duty, Gujarat Vs Babubhai T. Panchal
Gujarat High Court · (1981) 21 CTR 229 : (1982) 133 ITR 455
Estate Duty Act, 1953 — Section 2(15), 39(1)
High Courts06 Oct 1980
Motibhai D. Patel Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1981) 127 ITR 671
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63
High Courts06 Oct 1980
Dr. Motibhai D. Patel (No. 2) Vs Commissioner of Income Tax
Gujarat High Court · (1981) 5 TAXMAN 147
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63
High Courts03 Oct 1980
Ramprasad C. Dalal Vs Commissioner of Income Tax
Gujarat High Court · (1982) 136 ITR 633
Income Tax Act, 1961 — Section 2(14), 45
High Courts03 Oct 1980
Gordhanbhai Kahandas Dalwadi Vs Commissioner of Income Tax, Gujrat
Gujarat High Court · (1981) 21 CTR 177 : (1981) 127 ITR 664
Income Tax Act, 1922 — Section 2(1)
High Courts01 Oct 1980
Gujarat University Vs Sharad Pravinchandra Upadhyaya
Gujarat High Court · (1982) GLH 10 : (1980) 2 GLR 469
High Courts01 Oct 1980
Commissioner of Gift-tax, Gujarat Vs Ansuya Sarabhai-(Decd)
Gujarat High Court · (1981) 22 CTR 201 : (1982) 133 ITR 108
Gift Tax Act, 1958 — Section 2, 4(1)
High Courts01 Oct 1980
Visnagar Yantrashal Vanker Sahakari Mandali Ltd. Vs Union of India and Others
Gujarat High Court · (1981) 8 ELT 124
Central Excise Rules, 1944 — Rule 96, 96J
High Courts30 Sept 1980
Suhrid Geigy Ltd. Vs Union of India (UOI) and Another
Gujarat High Court · (1980) 2 GLR 424
Central Excise Rules, 1944 — Rule 8 , 8(1)Companies Act, 1956 — Section 591, 591(1)Constitution of India, 1950 — Article 14
High Courts30 Sept 1980
Commissioner of Income Tax, Gujarat-II Vs Budhalal Amulakhdas
Gujarat High Court · (1981) 129 ITR 97
Income Tax Act, 1961 — Section 184
High Courts30 Sept 1980
Sarabhai Tribhovandas Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1981) 130 ITR 326
Hindu Succession Act, 1956 — Section 14, 14(1), 15, 16Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3), 93
High Courts29 Sept 1980
Controller of Estate Duty, Gujarat Vs Babubhai Harjivandas
Gujarat High Court · (1981) 21 CTR 204 : (1981) 129 ITR 276
Estate Duty Act, 1953 — Section 10, 2(15)
High Courts26 Sept 1980
Commissioner of Wealth-tax, Gujarat-III Vs Arvindbhai Chinubhai
Gujarat High Court · (1981) 24 CTR 228 : (1982) 133 ITR 800
Income Tax Act, 1922 — Section 18AIncome Tax Act, 1961 — Section 140A, 141, 143, 144, 21Wealth Tax Act, 1957 — Section 2, 27(1), 3, 7
High Courts26 Sept 1980
Commissioner of Wealth Tax, Gujarat-I Vs Ashok K. Parikh
Gujarat High Court · (1981) 129 ITR 46
Wealth Tax Act, 1957 — Section 46