High Courts19 Dec 1980
Gujarat State Road Transport Corporation Vs Ismailkhan Anvarkhan Pathan and Another
Gujarat High Court · (1981) 22 GLR 861
Industrial Disputes (Gujarat) Rules, 1966 — Rule 63(3)Industrial Disputes Act, 1947 — Section 33(2)(b)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,657 of 1,831
High Courts18 Dec 1980
Manek Jamshedji Ratanshah Gheyara Vs Special Land Acquisition Officer and Another
Gujarat High Court · (1981) 22 GLR 829
Land Acquisition Act, 1894 — Section 18, 18, 4
High Courts17 Dec 1980
Vora Saiyedbhai Kadarbhai (A Partnership firm) Vs Saiyed Intajam Hussen Sedumiya and Others
Gujarat High Court · AIR 1981 Guj 154 : (1981) 22 GLR 596
Constitution of India, 1950 — Article 19(1)(f), 19(1)(f), 19(1)(g), 19(1)(g), 31Gujarat Rural Debtors Relief Act, 1976 — Section 10, 14(1), 14(2), 16, 16(1)Maharashtra Debt Relief Act, 1975 — Section 2(f)
High Courts17 Dec 1980
Palaji Amraji and Others Vs Ahmedabad Municipal Corporation and Others
Gujarat High Court · (1981) 22 GLR 783
High Courts16 Dec 1980
Food Corporation of India, Ahmedabad Vs Gurukrupa Transport Corporation, Jamnagar
Gujarat High Court · AIR 1981 Guj 269 : (1981) 22 GLR 697
Arbitration Act, 1940 — Section 34
High Courts15 Dec 1980
Chandubhai Jematbhai and Others Vs Gujarat State Co. Op. Land Dev. Bank Ltd. and Others
Gujarat High Court · (1981) 22 GLR 807
Bombay Court Fees Act, 1959 — Section 6(iv)(d), 6(ix)
High Courts12 Dec 1980
V.J. Masarwala Vs P. Sheth and Co.
Gujarat High Court · (1981) 22 GLR 689
Civil Procedure Code, 1908 (CPC) — Section 87BPartnership Act, 1932 — Section 63(1), 69(2), 69(2)
High Courts11 Dec 1980
A.R. Singh Vs Principal Secretary to the Govt. of Gujarat and Another
Gujarat High Court · (1981) 22 GLR 876
Bombay Police Act, 1951 — Section 26Constitution of India, 1950 — Article 226, 311(2), 311(2)
High Courts11 Dec 1980
Sabarkantha Distt. Co-op. Milk Producers Union Ltd. Vs Union of India
Gujarat High Court · (1994) 70 ELT 526 : (1982) GLH 65 : (1980) 2 GLR 560
High Courts11 Dec 1980
Shadkaran Sheduram Vs State of Gujarat and Others
Gujarat High Court · (1981) 22 GLR 1143
Bombay Police Act, 1951 — Section 26, 26Constitution of India, 1950 — Article 311(2), 311(2)
High Courts08 Dec 1980
Super Steels Vs Ahmedabad Municipal Corporation, Astodia
Gujarat High Court · AIR 1981 Guj 230 : (1981) 22 GLR 665
Bombay Provincial Municipal Corporations Act, 1949 — Section 260Civil Procedure Code, 1908 (CPC) — Section 9
High Courts08 Dec 1980
Bhavansinh Raysinhji Rathod Vs State Transport Corporation, Ahmedabad
Gujarat High Court · (1981) 22 GLR 636 : (1981) 2 LLJ 265
State Transport Employees Regulations — Rule 61
High Courts05 Dec 1980
Somabhai Kacharadas Patel Vs Patel Becharbhai Shambhubhai and Others
Gujarat High Court · (1982) GLH 227 : (1980) 2 GLR 1
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r), 151, 152Gujarat Municipalities Act, 1963 — Section 14, 14, 32
High Courts05 Dec 1980
K.D. Dwivedi Kelvani Mandal Vs State of Gujarat and Others
Gujarat High Court · (1980) 2 GLR 589
Gujarat Secondary Education Act, 1972 — Section 31, 44, 44(1)
High Courts05 Dec 1980
Ahmedabad Manufacturing and Calico Printing Co. Ltd. Vs Union of India
Gujarat High Court · (1980) 12 GUJ CK 0002
Companies Act, 1956 — Section 58A, 58A(1), 58A(3), 58A(4), 641
High Courts04 Dec 1980
K.A. Contractor and Others Vs State of Gujarat and Others
Gujarat High Court · (1980) 2 GLR 581
Constitution of India, 1950 — Article 309Gujarat Accounts and Treasuries Department (Gujarat Accounts Service) Examination Rules, 1975 — Rule 7
High Courts04 Dec 1980
Bhanuprasad Maganlal Bhatnagr Vs Pravin Tapubhai Naik and Others
Gujarat High Court · (1982) ACJ 592 : (1983) 54 CompCas 872 : (1981) 22 GLR 1271
Motor Vehicles Act, 1988 — Section 96(1)
High Courts03 Dec 1980
Hamidkhan Samsherkhan and etc. Vs Special Land Acquisition Officer, Broach and etc.
Gujarat High Court · AIR 1982 Guj 157 : (1981) GLR 812
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32Land Acquisition Act, 1894 — Section 23, 23(1), 23(2)
High Courts28 Nov 1980
Wood Polymor Ltd. Vs Billimora Nagar Palika
Gujarat High Court · (1980) 2 GLR 502
Billimora Municipal Octroi Rules — Rule 7Central Excise Rules, 1944 — Rule 56AGujarat Municipalities Act, 1963 — Section 27(1)(1), 27(1)(1), 275(1)(1), 99(1)(iv)
High Courts28 Nov 1980
F.M. Kolia Vs Member, Industrial Tribunal and Another
Gujarat High Court · (1982) GLH 147 : (1981) 22 GLR 541
Bombay Industrial Relations Act, 1946 — Section 73APayment of Bonus Act, 1965 — Section 10, 2(21), 8