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Gujarat High Court judgments

36,606 judgments · page 1,656 of 1,831

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High Courts22 Jan 1981

Prahladbhai Vithaldas Suthar Vs The Returning Officer, Modasa Nagar Panchayat and Others

Gujarat High Court · AIR 1981 Guj 241 : (1981) 22 GLR 969

Gujarat Municipalities Act, 1963 — Section 4
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High Courts22 Jan 1981

Bavjibhai Morarbhai Vs Jagubhai Fakirbhai

Gujarat High Court · AIR 1981 Guj 193 : (1981) 22 GLR 917

Bombay Land Revenue Code, 1879 — Section 79Bombay Tenancy and Agricultural Lands Act, 1948 — Section 84
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High Courts22 Jan 1981

Chhotabhai Jethabhai Patel and Co. Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · (1981) 22 CTR 173 : (1982) 134 ITR 201 : (1981) 7 TAXMAN 290

Finance Act, 1965 — Section 24(2), 68Income Tax Act, 1961 — Section 271(1)
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High Courts22 Jan 1981

Prabhudasbhai Bhikhabhai Patel Vs State of Gujarat and Others

Gujarat High Court · AIR 1981 Guj 117 : (1981) GLR 570

Constitution of India, 1950 — Article 14, 226
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High Courts21 Jan 1981

Project Manager, O.N.G.C. Vs Lalchand Vajirchand Chandna

Gujarat High Court · (1981) 22 GLR 803

Constitution of India, 1950 — Article 226High Court Appellate Side Rules, 1960 — Rule 2(9B)(b), 2(9B)(c)
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High Courts20 Jan 1981

Savarkundla Nagarpalika Vs Maninagar Nivas Nirman Sahkari Mandli Ltd.

Gujarat High Court · AIR 1981 Guj 243 : (1982) GLH 396 : (1981) GLR 866

Gujarat Municipalities Act, 1963 — Section 253Transfer of Property Act, 1882 — Section 53A
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High Courts20 Jan 1981

Gujarat State Road Transport Vs Keshavlal Somnath Panchal

Gujarat High Court · AIR 1981 Guj 205 : (1981) 22 GLR 819

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High Courts20 Jan 1981

C.O. Kakkad Vs State and Others

Gujarat High Court · (1981) 22 GLR 794

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High Courts19 Jan 1981

Alarakha Nazar Mahmad Vs State of Gujarat and Others

Gujarat High Court · (1981) 22 GLR 785

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High Courts15 Jan 1981

Dr. Sanjiv P. Desai Vs The Dean and The Member of the Baroda Medical College Council and Others

Gujarat High Court · (1981) 22 GLR 1006

Constitution of India, 1950 — Article 14, 16
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High Courts13 Jan 1981

Ahmedabad Municipal Transport Service and Another Vs Manekben and Others

Gujarat High Court · AIR 1982 Guj 27 : (1981) GLR 575

Motor Vehicles Act, 1939 — Section 110B, 110B, 116
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High Courts31 Dec 1980

Prof. M.D. Shah and Another Vs Union of India (UOI) and Another

Gujarat High Court · (1981) 22 GLR 874

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High Courts31 Dec 1980

C.V. Pillai Vs O.N.G.C. and Others

Gujarat High Court · (1980) 2 GLR 617

Constitution of India, 1950 — Article 14, 14, 16, 16, 226
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High Courts30 Dec 1980

Nafisaben Vs John Alias Zenub Abdulkadar Babuji and Others

Gujarat High Court · (1981) 22 GLR 674

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 21(1), 28, 28(1), 5(11)(c), 5(11)(c)Civil Procedure Code, 1908 (CPC) — Section 21
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High Courts30 Dec 1980

Amirbibi and Others Vs Special Land Acquisition Officer, Ahmedabad

Gujarat High Court · AIR 1981 Guj 219 : (1981) GLR 590

Land Acquisition (Amendment and Validation) Act, 1967 — Section 4(3)Land Acquisition Act, 1894 — Section 23, 28
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High Courts30 Dec 1980

Rainbow Surgical Dressing Mfg. Co. Vs Union of India (UOI) and Others

Gujarat High Court · (1980) 2 GLR 632

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High Courts23 Dec 1980

Govindbhai Popatbhai Kabaria Vs Ranchhodbhai Virjibhai Kabaria and Others

Gujarat High Court · (1981) 22 GLR 662

Bombay Land Revenue Code, 1879 — Section 3(25)Gujarat Rural Debtors Relief Act, 1976 — Section 14, 14(2), 3
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High Courts23 Dec 1980

Jalal Plastic Industries and Others Vs Union of India and Others

Gujarat High Court · (1981) 8 ELT 653 : (1980) 2 GLR 563

Constitution of India, 1950 — Article 133(1)
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High Courts23 Dec 1980

Bhavsing Kandhaji Rajput Vs Bapalbhai Mastibhai Khokhar and Others

Gujarat High Court · AIR 1982 Guj 111 : (1981) GLR 672

Gujarat Rural Debtors Relief Act, 1976 — Section 2
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High Courts19 Dec 1980

Kamleshkumar Babulal Patel Vs State of Gujarat and Another

Gujarat High Court · (1982) CriLJ 754 : (1981) GLR 404

Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
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