High Courts19 Jun 1981
Commissioner of Income Tax Vs Jitendra Ramniklal
Gujarat High Court · (1986) 162 ITR 371
Income Tax Act, 1961 — Section 2(14)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,650 of 1,831
High Courts19 Jun 1981
Commissioner of Income Tax, Gujarat Vs Ashiwin M. Patel
Gujarat High Court · (1983) 144 ITR 566
Income Tax Act, 1961 — Section 45, 48
High Courts17 Jun 1981
Urmila Ratilal Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1982) 136 ITR 797 : (1983) 12 TAXMAN 85
Income Tax Act, 1961 — Section 254, 27
High Courts16 Jun 1981
Commissioner of Income Tax, Gujarat-II Vs Orient Prospecting Co.
Gujarat High Court · (1983) 141 ITR 301
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 254, 37(2B), 40
High Courts16 Jun 1981
Commissioner of Income Tax, Gujarat Vs Tensile Steel Ltd.
Gujarat High Court · (1983) 141 ITR 223
Income Tax Act, 1961 — Section 33(1)B
High Courts16 Jun 1981
Divyajit Mehta Vs S.S. Katara and Others
Gujarat High Court · (1983) CriLJ 315 : (1982) 2 GLR 136
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 116, 151, 167
High Courts15 Jun 1981
Rajnikant Jeshingbhai Shath and Others Vs Rameshchandra Kantilal Bhatt and Others
Gujarat High Court · AIR 1982 Guj 85 : (1982) 1 GLR 71
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 11(1)Civil Procedure Code, 1908 (CPC) — Section 115(1)
High Courts06 May 1981
Ahmedabad Manufacturing and Calico Printing Co. Ltd. Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1981) 25 CTR 263
Finance (Amendment) Act, 1964 — Section 5Finance (Amendment) Act, 1965 — Section 2(5)Finance Act, 1961 — Section 2(5)(1)
High Courts06 May 1981
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO. LTD. Vs COMMISSIONER OF Income Tax, GUJARAT-I.
Gujarat High Court · (1982) 25 CTR 263 : (1982) 137 ITR 616
Finance Act, 1963 — Section 2(5)(i)Finance Act, 1964 — Section 2(5)(a)(i)Finance Act, 1965 — Section 2(5)(a)(i)
High Courts05 May 1981
Thacker Naranji Pradhan Vs Shops Inspector, Gandhidham Municipality and Another
Gujarat High Court · (1982) 1 GLR 32
Bombay Shops and Establishments Act, 1948 — Section 18(1), 18(1)
High Courts05 May 1981
Sadgunaben Amrutlal and Others Vs The Employees'' State Insurance Corporation
Gujarat High Court · (1981) 22 GLR 773
Employees State Insurance Act, 1948 — Section 2(B), 2(B), 8(2)
High Courts05 May 1981
Prabhudas Thakkar College of Arts and Others Vs State
Gujarat High Court · (1982) 1 GLR 701
Constitution of India, 1950 — Article 226Gujarat University Act, 1949 — Section 33, 33, 33(1), 33(2), 33(4)
High Courts04 May 1981
Commissioner of Income Tax Vs Kartikey V. Sarabhai
Gujarat High Court · (1981) 7 TAXMAN 8
Income Tax Act, 1922 — Section 24(2)(ii)Income Tax Act, 1961 — Section 155(5), 2(14), 2(47), 2(47), 256(1)Partnership Act, 1932 — Section 14
High Courts04 May 1981
Commissioner of Income Tax, Gujarat-I Vs Kartikey V. Sarabhai
Gujarat High Court · (1981) 24 CTR 184 : (1981) 131 ITR 42
Income Tax Act, 1961 — Section 155(5), 2(14), 2(47), 261, 34Transfer of Property Act, 1882 — Section 5
High Courts29 Apr 1981
Indravadav Occhavlal Modi Vs Vadodara Municipal Corporation and Others
Gujarat High Court · (1982) 1 GLR 88
Bombay Provincial Municipal Corporations Act, 1949 — Section 452, 452Constitution of India, 1950 — Article 100, 226
High Courts29 Apr 1981
Commissioner of Income Tax, Gujarat Vs Suleman Abdul Sattar
Gujarat High Court · (1982) 26 CTR 432 : (1983) 139 ITR 8
Income Tax Act, 1961 — Section 271(1)
High Courts24 Apr 1981
B.N. Chikarmane Vs Swashraya Benefit Pvt. Ltd. (In Liquidation) and Others
Gujarat High Court · (1982) GLH 517 : (1982) 1 GLR 111
Companies Act, 1956 — Section 446Reserve Bank of India Act, 1934 — Section 58B, 58B(5), 58C, 58C(1)
High Courts24 Apr 1981
Jeanie D. Karaka Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1982) 31 CTR 262 : (1982) 136 ITR 614
Estate Duty Act, 1953 — Section 44, 46, 46(1), 64
High Courts22 Apr 1981
Ramniklal J. Daftary Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1982) 136 ITR 422
Estate Duty Act, 1953 — Section 34(1), 5, 7Hindu Succession Act, 1956 — Section 6
High Courts22 Apr 1981
Shivrajkumar Vs Commissioner of Gift Tax
Gujarat High Court · (1981) 04 GUJ CK 0013
Income Tax Act, 1958 — Section 2