Bombay Land Revenue Code, 1879 — Section 37(2)Civil Procedure Code, 1908 (CPC) — Section 100, 101, 9Gujarat Panchayats (Amendment) Act, 1962 — Section 101

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High Courts06 Apr 1981

Bansilal Narbheram Vs State

Gujarat High Court · (1982) 1 GLR 35

Evidence Act, 1872 — Section 133Penal Code, 1860 (IPC) — Section 380, 380, 411

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High Courts03 Apr 1981

Manibhai Shankerbhai Patel Vs Swashray Construction Co. and Others

Gujarat High Court · (1982) GLH 391 : (1982) 1 GLR 312

Arbitration Act, 1940 — Section 34, 34, 39, 39Partnership Act, 1932 — Section 43, 43

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High Courts03 Apr 1981

Commissioner of Income Tax, Gujarat-I Vs Keshavlal Prabhudas Shah

Gujarat High Court · (1981) 24 CTR 178 : (1981) 131 ITR 229

Income Tax Act, 1961 — Section 64(2)

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High Courts03 Apr 1981

Commissioner of Income Tax, Gujarat-I Vs Satellite Engineering Ltd.

Gujarat High Court · (1982) 136 ITR 607

Income Tax Act, 1961 — Section 80

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High Courts02 Apr 1981

Ashok Jesang Vs State of Gujarat

Gujarat High Court · (1982) 1 GLR 49

Bombay Children Act, 1948 — Section 2Saurashtra Children Act, 1954 — Section 2, 4(d), 4(d)State Reorganisation Act, 1956 — Section 8(1)(d)

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High Courts02 Apr 1981

Simac Group (India) Pvt. Ltd. Vs Verb Deutsche Seereederai

Gujarat High Court · (1982) GLH 266 : (1982) 1 GLR 268

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Contract Act, 1872 — Section 28, 28, 34

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High Courts01 Apr 1981

Salambin Amar Dowdi Vs Huseinbin Salam Dowdi and Others

Gujarat High Court · (1981) 22 GLR 1246

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 18Partition Act, 1893 — Section 2, 3

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High Courts28 Mar 1981

Garden Silk Weaving Factory Vs Commisserion of Income Tax, Gujarat

Gujarat High Court · (1983) 144 ITR 613

Customs Act, 1962 — Section 112

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High Courts28 Mar 1981

COMMISSIONER OF Income Tax, GUJARAT Vs DR. K. K. SHAH (I.T.R. NOS. 193/78 and 113/79) DR. (MRS.) HARIBALA K. SHAH (I.T.R. NO. 154/1978) DR. SUDHABEN D. BHUPTANI (I.T.A. NOS. 158 and 159 OF 1981) DR. GHANSHYAM R. RAVAL (I.T.A. NO. 167 OF 1981).

Gujarat High Court · (1982) 28 CTR 126 : (1982) 135 ITR 146

Income Tax Act, 1961 — Section 256(2), 256(2)

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High Courts28 Mar 1981

Bomanji Rustomji Ginwala Vs Ibrahim Vali Master and Others

Gujarat High Court · AIR 1982 Guj 112 : (1982) GLH 520 : (1981) GLR 1169

Motor Vehicles Act, 1939 — Section 95(2), 96(2)

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High Courts27 Mar 1981

Gujarat Small Scale Industries Corporation Ltd. Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · (1983) 142 ITR 35 : (1982) 8 TAXMAN 210

Income Tax Act, 1961 — Section 37(1)

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High Courts27 Mar 1981

Bipinchandra P. Singwala Vs Navin Fluorine Industries and Another

Gujarat High Court · (1981) 22 GLR 1070

Industrial Disputes Act, 1947 — Section 10(1)(c), 10(1)(c), 33C, 36A, 9, 9

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High Courts27 Mar 1981Allowed

Sharda Ben Nitinrai and Another Vs Gujarat State Road Transport Corporation and Others

Gujarat High Court · (1982) ACJ 111

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High Courts27 Mar 1981

Kutubuddin Sarfuddin Munshi Vs Shirimatiben Induprasad and Others

Gujarat High Court · (1982) 1 GLR 279

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 7, 115, 115

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High Courts26 Mar 1981

Doshi Mohanlal Durlabhji Vs Savarkundla Municipality

Gujarat High Court · AIR 1982 Guj 6 : (1982) 1 GLR 290

Gujarat Municipalities Act, 1963 — Section 65, 66Specific Relief Act, 1963 — Section 37, 38, 41

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High Courts25 Mar 1981

Commissioner of Income Tax, Gujarat-IV Vs Shah Doshi and Co.

Gujarat High Court · (1981) 23 CTR 307 : (1982) 133 ITR 23

Income Tax Act, 1961 — Section 256(2), 5

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