COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 1,651 of 1,831

High Courts22 Apr 1981

Darbar Shivrajkumar Vs Commissioner of Gift-tax, Gujarat-IV

Gujarat High Court · (1981) 24 CTR 169 : (1981) 131 ITR 647

Gift Tax Act, 1958 — Section 3Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 122, 123

High Courts20 Apr 1981

Prataprai Arjandas Dhameja and Another Vs Bhupatsing Gagji (by Lrs.) and Others

Gujarat High Court · AIR 1982 Guj 72 : (1982) GLH 411 : (1982) 1 GLR 437

Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110 , 110A, 110B, 110C, 110D

High Courts20 Apr 1981

F.M. Kolia Vs G.S. Barot and Others

Gujarat High Court · (1982) GLH 526 : (1981) 22 GLR 700 : (1981) 2 LLJ 269

Constitution of India, 1950 — Article 227

High Courts20 Apr 1981

Gujarat Electricity Board Vs Consumer Education Research Center and Others

Gujarat High Court · (1981) 22 GLR 1076

Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 57A

High Courts17 Apr 1981

Commissioner of Income Tax Vs Sarifabibi Mohmed Ibrahim

Gujarat High Court · (1981) 24 CTR 171 : (1982) 136 ITR 621

Income Tax Act, 1961 — Section 2(14), 45, 47

High Courts16 Apr 1981

Taiyabji Lukmanji Vs Commissioner of Income Tax, Gujarat-V

Gujarat High Court · (1981) 24 CTR 204 : (1981) 131 ITR 643

Income Tax Act, 1961 — Section 119, 139(5), 271(1)

High Courts16 Apr 1981

Prabhatsing Nathubhai Mahida Vs Shantilal Nagjibhai Thakore

Gujarat High Court · (1982) ACJ 348 : AIR 1982 Guj 136 : (1982) GLH 207 : (1982) 1 GLR 572

Evidence Act, 1872 — Section 115Motor Vehicles Act, 1939 — Section 110

High Courts15 Apr 1981

Ahmedabad Mfg. and Calico Ptg. Mills Co. Ltd. Vs Municipal Corporation of Ahmedabad

Gujarat High Court · AIR 1982 Guj 26 : (1982) 1 GLR 31

Bombay Provincial Municipal Corporations Act, 1949 — Section 411, 411

High Courts15 Apr 1981

National Insurance Co. Vs Diwaliben

Gujarat High Court · AIR 1982 Guj 145 : (1982) GLH 20 : (1982) 1 GLR 474

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1939 — Section 110A

High Courts14 Apr 1981

Commissioner of Income Tax, Gujarat Vs Suhrid Geigy Ltd.

Gujarat High Court · (1981) 25 CTR 280 : (1982) 133 ITR 884

Income Tax Act, 1961 — Section 32(1)Income Tax Rules, 1962 — Rule 5

High Courts14 Apr 1981

Karamchand Premchand Pvt. Ltd. Vs Commissioner of Income Tax, Gujarat Commissioner of Income Tax, Gujarat Vs Karamchand Premchand Pvt. Ltd.

Gujarat High Court · (1981) 04 GUJ CK 0020

Civil Procedure Code Amendment Act, 1973 — Order 3Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 37(1), 80J, 84

High Courts12 Apr 1981

Uka Meghji and Others Vs Patel Jivraj Pragji and Others

Gujarat High Court · (1983) 2 GLR 1406

High Courts11 Apr 1981

Ramalaxmi Jivraj Vs Commissioner of Wealth Tax, Rajkot

Gujarat High Court · (1982) 138 ITR 731

Wealth Tax Act, 1957 — Section 14(2), 18(1)

High Courts10 Apr 1981

Mansukhlal Prabhudas Bhooayata Vs Jagjivandas Jamnadas Tanna and Another

Gujarat High Court · (1982) 2 GLR 70

Civil Procedure Code, 1908 (CPC) — Section 115Letters Patent Act, 1865 — Clause 15Representation of the People Act, 1951 — Section 123(2), 123(3)

High Courts10 Apr 1981

Abdulkodar Ahmed Turava Vs Lalla Abdulrashid

Gujarat High Court · AIR 1982 Guj 1 : (1981) GLR 1264

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 13(1), 2, 25(2)Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 115

High Courts10 Apr 1981

Usha Ramchandra Kulkarni and Another Vs Shantaram Kashiram Gotri

Gujarat High Court · AIR 1982 Guj 103 : (1981) GLR 1108

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(4), 29(2)

High Courts09 Apr 1981

Commissioner of Income Tax, Gujarat III Vs Granulated Fertilizers and Feeds Pvt. Ltd.

Gujarat High Court · (1982) 137 ITR 400

Income Tax Act, 1961 — Section 37

High Courts09 Apr 1981

COMMISSIONER OF Income Tax, GUJARAT III Vs GRANULATED FERTILIZERS and FEEDS PVT LTD.

Gujarat High Court · (1982) 137 ITR 400

Income Tax Act, 1961 — Section 256(1), 256(1)

High Courts09 Apr 1981

Commissioner of Income Tax, Gujarat-III Vs Ami Dyestuff Corporation

Gujarat High Court · (1982) 134 ITR 689

Income Tax Act, 1961 — Section 139(1), 271(1), 271(3), 273A

High Courts09 Apr 1981

Commissioner of Income Tax Vs Ami Dyestuff Corpn.

Gujarat High Court · (1981) 7 TAXMAN 208

Income Tax Act, 1961 — Section 139(1), 256(1), 271(1)(a), 271(3)(a), 273A