High Courts15 Jul 1981
Maganbhai Bhikhabhai Mistri Vs Olpad Taluka Azaddin and Others
Gujarat High Court · (1982) GLH 41 : (1982) 1 GLR 664
Gujarat Secondary Education Act, 1972 — Section 35(5), 35(5)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,649 of 1,831
High Courts14 Jul 1981
Commissioner of Income Tax Vs Gunvantlal Jivanlal Family Trust
Gujarat High Court · (1981) 7 TAXMAN 405
Hindu Adoptions and Maintenance Act, 1956 — Section 20Income Tax Act, 1961 — Section 160, 161(1), 164, 164(1), 2(41)
High Courts14 Jul 1981
Commissioner of Income Tax, Gujarat-I Vs Gunvatlal Jivanlal Family Trust
Gujarat High Court · (1981) 7 TAXMAN 405
Income Tax Act, 1961 — Section 164(1)
High Courts14 Jul 1981
COMMISSIONER OF Income Tax, GUJARAT-I Vs GUNVATLAL JIVANLAL FAMILY TRUST.
Gujarat High Court · (1982) 26 CTR 428 : (1982) 133 ITR 162
Hindu Adoptions and Maintenance Act, 1956 — Section 20, 20Income Tax Act, 1961 — Section 164(1), 164(1), 164(i)(iii)
High Courts09 Jul 1981
Apoorva Shantilal (Huf), Arun K. Parikh, Ashok K. Parikh, Ajit K. Parikh and Kamal K. Parikh Vs Commissioner of Wealth-tax
Gujarat High Court · (1982) GLH 491 : (1982) 1 GLR 1
Wealth Tax Act, 1957 — Section 2, 2M, 3, 5(1)
High Courts09 Jul 1981
Commissioner of Income Tax, Gujarat Vs Vallabh Glass Works Ltd.
Gujarat High Court · (1981) 25 CTR 254 : (1982) 137 ITR 389
Income Tax Act, 1961 — Section 25(1), 261, 263(1), 37(1)
High Courts09 Jul 1981
Babubhai Parshottamdas Patel Vs State of Gujarat
Gujarat High Court · (1982) CriLJ 284 : (1981) GLR 1232
Constitution of India, 1950 — Article 134, 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 158Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts09 Jul 1981
Apurva Shantilal Shah (HUF) Vs Commissioner of Income Tax
Gujarat High Court · (1982) 9 TAXMAN 32
Income Tax Act, 1961 — Section 10, 143, 144, 171, 171(2)
High Courts08 Jul 1981
Mariyam Jusab and Others Vs Hematlal Ratilal and Others
Gujarat High Court · (1982) ACJ 103 : AIR 1982 Guj 23 : (1982) 1 GLR 459
Motor Vehicles Act, 1939 — Section 110B, 116
High Courts07 Jul 1981
Sumatilal Chimanlal Shah Vs Controller of Estate Duty
Gujarat High Court · (1981) 7 TAXMAN 264
Constitution of India, 1950 — Article 141, 181, 31(5), 31(5)(a), 31(6)Estate Duty Act, 1953 — Section 35, 36, 36(1), 59(a), 61Government of India Act, 1935 — Section 292, 299, 299(2)
High Courts07 Jul 1981Allowed
Kikubhai alias Kikabhai Fakirbhai Patel Vs Mafatlal Fine Spinning and Manufacturing Co. Ltd.
Gujarat High Court · (1981) 07 GUJ CK 0011
Workmens Compensation Act, 1923 — Section 3, 4, 4(1)
High Courts03 Jul 1981
Sarvoday Kelavani Mandal Vs Gujarat Secondary Education Board and Others
Gujarat High Court · (1982) GLH 404 : (1982) 2 GLR 159
Gujarat Secondary Education Act, 1972 — Section 31, 31, 48, 48
High Courts01 Jul 1981
Jayendrabhai C. Parikh and Others Vs Sardar Patel University, Anand and Another
Gujarat High Court · AIR 1981 Guj 248 : (1982) 1 GLR 544
Constitution of India, 1950 — Article 226Sardar Patel University Act, 1955 — Section 29
High Courts30 Jun 1981
Dhaneauriben and Others Vs M. Mulchandbhai Nagarji Sheth and Others
Gujarat High Court · (1982) ACJ 224 : AIR 1981 Guj 264 : (1981) GLR 1156
Motor Vehicles Act, 1939 — Section 110A
High Courts29 Jun 1981
Hiraben Bhaga and Others Vs Gujarat State Road Transport Corporation and Another
Gujarat High Court · (1982) ACJ 414 : AIR 1981 Guj 267 : (1982) 1 GLR 190
Motor Vehicles Act, 1939 — Section 110
High Courts25 Jun 1981
Jayantilal Amritlal Vs Commissioner of Wealth-tax
Gujarat High Court · (1982) 135 ITR 742
Defence of India (Amendment) (Gold Control) Rules, 1963 — Rule 126L(16)Wealth Tax Act, 1957 — Section 7(1)
High Courts25 Jun 1981
Jayantilal Amritlal Vs Commissioner of Wealth Tax
Gujarat High Court · (1982) 135 ITR 742
Wealth Tax Act, 1957 — Section 16, 27, 7
High Courts23 Jun 1981
State of Gujarat Vs Consumer Education and Research Centre and Others
Gujarat High Court · AIR 1981 Guj 233 : (1981) 22 GLR 1103
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts23 Jun 1981
Consumer Education and Research Centre and Others Vs State of Gujarat and Others
Gujarat High Court · (1981) 22 GLR 712
Commissions of Inquiry Act, 1952 — Section 3, 7, 7, 7(1)(a), 7(1)(a)
High Courts22 Jun 1981
Ratilal Dosabhai Tanna Vs Abdul Husein Hasanali and Another
Gujarat High Court · AIR 1982 Guj 266 : (1982) 2 GLR 140
Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105