High Courts17 Aug 1981
Commissioner of Income Tax Vs Bhavnagar Chemical Works (1946) Ltd.
Gujarat High Court · (1982) 8 TAXMAN 101
Income Tax Act, 1961 — Section 147(b), 148, 2, 256(2)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,647 of 1,831
High Courts17 Aug 1981
Arundhati Balkrishna Vs Commissioner of Income Tax, Gujarat Balkrishna Harivallabhdas Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1982) 29 CTR 85 : (1982) 138 ITR 245
Income Tax Act, 1961 — Section 2(14), 261, 45, 47, 54
High Courts17 Aug 1981
COMMISSIONER OF Income Tax GUJARAT-III Vs BHAVNAGAR CHEMICAL WORKS (1946) LTD.
Gujarat High Court · (1983) 140 ITR 61
Finance Act, 1964 — Section 2(5)(a)(ii), 2(5)(a)(ii)Income Tax Act, 1961 — Section 147(b), 147(b), 256(2)
High Courts17 Aug 1981
Commissioner of Income Tax, Gujarat-III Vs Bhavnagar Chemical Works (1946) Ltd.
Gujarat High Court · (1982) 8 TAXMAN 101
Finance Act, 1964 — Section 2(5), 2(5)(8)Income Tax Act, 1961 — Section 147, 148, 256(2)
High Courts14 Aug 1981
Kantu Chhagan Vs The State of Gujarat
Gujarat High Court · (1982) CriLJ 1110 : (1982) GLH 240 : (1982) 1 GLR 464
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 3, 8Penal Code, 1860 (IPC) — Section 302
High Courts14 Aug 1981
H.H. Maharani Vijaykunverba Saheb Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1982) GLH 106 : (1982) 1 GLR 212 : (1982) 136 ITR 18
Income Tax Act, 1961 — Section 159, 168, 168(1), 168(2), 168(4)
High Courts13 Aug 1981
COMMISSIONER OF WEALTH-TAX Vs SENATKUMAR JAYANTILAL. (WTR. NO. 13 OF 1980) COMMISSIONER OF WEALTH-TAX v. JAGATKUMAR RATILAL. (WTR NO. 10 OF 1978).
Gujarat High Court · (1982) 135 ITR 180 : (1982) 8 TAXMAN 108
Wealth Tax Act, 1957 — Section 18(1)(a), 18(1)(a)
High Courts13 Aug 1981
Commissioner of Wealth Tax Vs Senatkumar Jayantilal Commissioner of Wealth Tax Vs Jagatkumar Ratilal
Gujarat High Court · (1982) 135 ITR 180 : (1982) 8 TAXMAN 108
Wealth Tax Act, 1957 — Section 18(1)
High Courts13 Aug 1981
Gunvantlal Keshavlal Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1982) 27 CTR 95 : (1982) 134 ITR 533
Estate Duty Act, 1953 — Section 33(1), 34(1), 44, 74
High Courts13 Aug 1981
Kalyanbhai Trikamlal Shah Vs Commissioner of Wealth Tax, Gujarat
Gujarat High Court · (1982) 28 CTR 139 : (1982) 135 ITR 750
Wealth Tax Act, 1957 — Section 4(1A)
High Courts12 Aug 1981
K.S. Digvijaysinbji Vs Commissioner of Wealth Tax
Gujarat High Court · (1982) 9 TAXMAN 64
Wealth Tax Act, 1957 — Section 25(2), 27(1), 5, 5(1), 5(1A)
High Courts12 Aug 1981
K.S. Digvijaysinhji Vs Commissioner of Wealth-tax, Rajkot
Gujarat High Court · (1983) 141 ITR 313
Wealth Tax Act, 1957 — Section 25(2), 27(1), 5, 5(1), 5(1A)
High Courts11 Aug 1981
Smt. Ramalaxmi Jivraj Vs Commissioner of Wealth Tax
Gujarat High Court · (1982) 9 TAXMAN 205
Wealth Tax Act, 1957 — Section 14, 14(1), 14(2), 16(5), 18(1)(a)
High Courts07 Aug 1981
Nirma Chemical Works and Others Vs Union of India and Others
Gujarat High Court · (1981) 8 ELT 617
Central Excise Rules, 1944 — Rule 13, 8, 8(1)Central Excises and Salt Act, 1944 — Section 12, 2, 3Customs Act, 1962 — Section 110
High Courts07 Aug 1981
S.K. Patel Family Trust (Proprietor of Nirma Chemical Works) and Others Vs Union of India (UOI)
Gujarat High Court · (1982) 1 GLR 670
Central Excises and Salt Act, 1944 — Section 12, 2(f), 2(f), 3Central Sales Tax Act, 1956 — Section 8(3)(b)Customs Act, 1962 — Section 110
High Courts06 Aug 1981
Kartikey V. Sarabhai Vs Commissioner of Income Tax, Gujarat Bhartidevi Sarabhai Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1982) 28 CTR 132 : (1982) 138 ITR 425
Income Tax Act, 1961 — Section 2(47), 261, 4, 45
High Courts06 Aug 1981
Jamnadas Bhaichand Shah and Others Vs Bhavnaben Nanubhai and Another
Gujarat High Court · (1982) CriLJ 165 : (1982) 1 GLR 285
Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 182, 193, 199, 417
High Courts06 Aug 1981
Commissioner of Welath-tax, Gujarat-IV Vs H.H. Maharaja F.P. Gaekwad H.H. Maharaja F.P. Gaekwad Vs Commissioner of Welath-tax, Gujarat-IV
Gujarat High Court · (1982) 28 CTR 158 : (1983) 144 ITR 304
Transfer of Property Act, 1882 — Section 53A
High Courts05 Aug 1981
APOORVA SHANTILAL (HUF) (WTR NO. 7 OF 1980) ARUN K. PARIKH (WTR NO. 19 OF 1980) ASHOK K. PARIKH (WTR NO. 20 OF 1980) AJIT K. PARIKH (WTR NO. 21 OF 1980) SMT. KAMAL K. PARIKH (WTR NO. 26 OF 1980) Vs COMMISSIONER OF WEALTH-TAX.
Gujarat High Court · (1982) 28 CTR 123 : (1982) 135 ITR 182
Wealth Tax Act, 1957 — Section 2(m)(ii), 2(m)(ii), 27(1)
High Courts05 Aug 1981
Hasumatiben Vs Ambalal Krishnalal Parikh
Gujarat High Court · AIR 1982 Guj 324 : (1982) 2 GLR 346
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28(1), 29, 29(3)Civil Procedure Code, 1908 (CPC) — Section 2(2), 47