High Courts05 Aug 1981
Apoorva Shantilal (HUF) Vs Commissioner of Wealth Tax
Gujarat High Court · (1982) 9 TAXMAN 231
Wealth Tax Act, 1957 — Section 2, 2(e), 2(m), 2(m)(ii), 27(1)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,648 of 1,831
High Courts03 Aug 1981
Digvijay Cement Co. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1981) 08 GUJ CK 0039
Income Tax Act, 1961 — Section 37, 43(1), 57, 80M
High Courts03 Aug 1981
Shree Digvijay Cement Co. Ltd. Vs Commissioner of Income Tax, Gujarat-V
Gujarat High Court · (1982) 26 CTR 184 : (1982) 138 ITR 45
Income Tax Act, 1961 — Section 10(2), 37, 43(1), 57, 57
High Courts03 Aug 1981
Pravinkumar Lalchand Shah Vs State of Gujarat and Another
Gujarat High Court · (1982) 1 GLR 116
Constitution of India, 1950 — Article 14, 21, 22, 39ACriminal Procedure Code, 1973 (CrPC) — Section 154, 158, 161, 164, 170Evidence Act, 1872 — Section 145, 3, 45, 46, 62
High Courts03 Aug 1981
Commissioner of Income Tax Vs Shree Digvijay Cement Co. Ltd.
Gujarat High Court · (1982) 8 TAXMAN 95
Income Tax Act, 1961 — Section 256(1), 37, 80J, 84
High Courts03 Aug 1981
Commissioner of Income Tax, Gujarat-I Vs Shree Digvijay Cement Co. Ltd.
Gujarat High Court · (1983) 144 ITR 532
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 214, 80J, 84
High Courts30 Jul 1981
Narendrakumar Pranlal Gandhi and etc. Vs State of Gujarat and Another
Gujarat High Court · (1982) CriLJ 1682 : (1982) 1 GLR 194
Constitution of India, 1950 — Article 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 5
High Courts30 Jul 1981
Arvind Mills Ltd., Ahmedabad Vs Union of India and Others
Gujarat High Court · (1983) 12 ELT 326 : (1982) GLH 63 : (1982) 1 GLR 505
Central Excises and Salt Act, 1944 — Section 3, 4
High Courts28 Jul 1981
Commissioner of Income Tax, Gujarat Vs K.K. Shah, Haribala K. Shah, Sudhaben D. Bhuptani and Ghanshyam R. Raval
Gujarat High Court · (1982) 1 GLR 258
Income Tax Act, 1961 — Section 10(1), 16, 2(13), 2(36), 2(4)
High Courts23 Jul 1981
United India General Insurance Co. Ltd. Vs Shantaben Jerambhai and Others
Gujarat High Court · AIR 1982 Guj 212 : (1983) 54 CompCas 418 : (1982) GLH 375 : (1982) 1 GLR 513
Motor Vehicles Act, 1939 — Section 95(1)
High Courts23 Jul 1981
State of Gujarat and Another Vs Naranbhai Sadabhai Parmar and Others
Gujarat High Court · (1982) CriLJ 1892 : (1982) 1 GLR 38
Contempt of Courts Act, 1971 — Section 15
High Courts22 Jul 1981
Commissioner of Income Tax Vs Ashaland Corporation
Gujarat High Court · (1981) 7 TAXMAN 393
Income Tax Act, 1961 — Section 14, 2(24), 256(1), 263(1), 4Transfer of Property Act, 1882 — Section 53A
High Courts22 Jul 1981
Commissioner of Income Tax, Gujarat Vs Ashaland Corporation
Gujarat High Court · (1981) 25 CTR 294 : (1982) 133 ITR 55
Income Tax Act, 1961 — Section 5
High Courts22 Jul 1981
Bhikhaji Vaghaji Vs L.K. Barot and Others
Gujarat High Court · (1982) CriLJ 2014 : (1981) GLR 956
Bombay Police Act, 1951 — Section 2, 25, 5, 64, 65Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 129, 197
High Courts21 Jul 1981
The Signath Dudh Utpadak Mandal at Suva Vs The Narmada Dudh Utpadak Mandali and Another
Gujarat High Court · AIR 1982 Guj 154 : (1982) GLH 37 : (1982) 1 GLR 657
Gujarat Co-operative Societies Act, 1961 — Section 153, 156, 9
High Courts20 Jul 1981
Commissioner of Wealth Tax Vs Chhatrashal Sinhji D. Zala
Gujarat High Court · (1982) 8 TAXMAN 205
Income Tax Act, 1961 — Section 17, 17(1)(a), 17(1)(b)Wealth Tax Act, 1957 — Section 16(3), 17, 17(1)(a), 17(1)(b), 27(1)
High Courts17 Jul 1981
Shah Visanji Dhugarshi Vs Joshi Bhara Dhaya and Others
Gujarat High Court · AIR 1982 Guj 220 : (1982) 2 GLR 19
Bombay Tenancy and Agricultural Lands (Vidarbha Region and Kutch Area) Act, 1958 — Section 100(2), 107, 110Constitution of India, 1950 — Article 227
High Courts17 Jul 1981
Commissioner of Income Tax Vs Volimohemed Ahmedbhai
Gujarat High Court · (1982) 8 TAXMAN 93
Income Tax Act, 1961 — Section 256(1), 256(2), 69A
High Courts16 Jul 1981
Kothari Oil Products Company Vs Government of Gujarat
Gujarat High Court · AIR 1982 Guj 107 : (1982) 1 GLR 20
Evidence Act, 1872 — Section 115
High Courts16 Jul 1981
Keshavlal Punjaram Vs Commissioner of Income Tax/Commissioner of Wealth Tax
Gujarat High Court · (1982) 9 TAXMAN 84
Income Tax Act, 1961 — Section 161, 166